High Courts08 Dec 1949
Mubarak Hossain and Another Vs The King
Calcutta High Court · AIR 1950 Cal 193
Permit System Rules, 1948 — Rule 12, 16A, 16A(4)
COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 2 of 21
High Courts08 Dec 1949Allowed
Jatindra Mohan Karmakar Vs Nityananda Das Bairagya
Calcutta High Court · (1949) 12 CAL CK 0004
High Courts07 Dec 1949Dismissed
Rahamatutlla Khan Vs The King
Calcutta High Court · (1949) 12 CAL CK 0008
High Courts06 Dec 1949Dismissed
Nrisingha Prosad Basu Vs Nil Ratan Singha Ray
Calcutta High Court · (1949) 12 CAL CK 0030
High Courts06 Dec 1949
Rambandhu Misra and Others Vs Brahmananda Laik and Another
Calcutta High Court · AIR 1950 Cal 524 : 54 CWN 586
Bengal Agricultural Debtors Rules, 1936 — Rule 145, 146, 146(2)Bengal Agricultural Debtors Act, 1936 — Section 2(8), 37A, 37A(5), 37A(7)
High Courts06 Dec 1949Dismissed
Nrisingha Prosad Bose and Others Vs Nil Ratan Singha Roy and Others
Calcutta High Court · AIR 1951 Cal 221 : (1951) 1 CALLT 244 : 54 CWN 683
Bengal Tenancy Act, 1885 — Section 148A, 167, 65Transfer of Property Act, 1882 — Section 52
High Courts05 Dec 1949
The Municipal Commissioners of Howrah Vs Jagabandhu Banerjee
Calcutta High Court · AIR 1950 Cal 201
Calcutta Municipal Act, 1923 — Section 4Provincial Small Cause Courts Act, 1887 — Section 25
High Courts05 Dec 1949
Dominion of India Vs R.C.K.C. Nath and Co.
Calcutta High Court · AIR 1950 Cal 207
Civil Procedure Code, 1908 (CPC) — Section 20, 79, 80
High Courts02 Dec 1949Allowed
Tobacco Manufactures (India) Ltd. Vs Mrs. Marian Stewart
Calcutta High Court · AIR 1950 Cal 164
Evidence Act, 1872 — Section 32Workmens Compensation Act, 1923 — Section 3(1)
High Courts02 Dec 1949
Sashi Bhusan Das Vs The Crown
Calcutta High Court · (1949) 12 CAL CK 0020
Penal Code, 1860 (IPC) — Section 379, 406
High Courts02 Dec 1949Allowed
Hooghly Bank Ltd. Vs Mahendra Nath Mukhopadhyaya and Others
Calcutta High Court · AIR 1950 Cal 195 : 54 CWN 327 : (1951) 1 ILR (Cal) 276
Transfer of Property Act, 1882 — Section 40
High Courts02 Dec 1949
Khorshed Ali and Others Vs The King
Calcutta High Court · AIR 1950 Cal 202 : (1951) 1 ILR (Cal) 267
Essential Supplies (Temporary Powers) Act, 1946 — Section 1(3), 7, 8India (Central Government and Legislature) Act, 1946 — Section 4
High Courts02 Dec 1949
Mohammad Mateen Vs Baijnath Bajoria and Another
Calcutta High Court · AIR 1951 Cal 358 : 54 CWN 287
Calcutta Thika Tenancy Act, 1949 — Section 2
High Courts01 Dec 1949Allowed
Phani Bhusan Basu Vs Province of Bengal
Calcutta High Court · (1949) 12 CAL CK 0031
High Courts01 Dec 1949
Baburam Agarwalla Vs Jamunadas Ramji and Co.
Calcutta High Court · AIR 1951 Cal 239 : (1951) 1 CALLT 253 : 54 CWN 189
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1
High Courts01 Dec 1949
Talbot and Co. Vs Haricharan Halwasiya and Others
Calcutta High Court · AIR 1952 Cal 47
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(12)Transfer of Property Act, 1882 — Section 111, 112
High Courts01 Dec 1949Dismissed
Lal Chand Dugar Vs Gopi Chand Daga
Calcutta High Court · (1949) 12 CAL CK 0003
High Courts30 Nov 1949
Harendra Nath Vs Sm. Dakhyamoni Dassi
Calcutta High Court · AIR 1950 Cal 191
Bengal Agricultural Debtors Act, 1936 — Section 44, 55Bengal Agricultural Debtors Rules, 1936 — Rule 91
High Courts30 Nov 1949
Corporation of Calcutta Vs Krishna Chandra Sil and Another
Calcutta High Court · AIR 1950 Cal 314 : 54 CWN 220
Calcutta Municipal Act, 1923 — Section 535
High Courts29 Nov 1949Dismissed
Basantlal Jagatramka Vs Dominion of India
Calcutta High Court · AIR 1952 Cal 340
Arbitration Act, 1940 — Section 2, 34