High Courts11 Jan 1949Dismissed
Sashi Bhusan Manna Vs Nirad Baran Nandi
Calcutta High Court · (1949) 01 CAL CK 0043
COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 21 of 21
High Courts11 Jan 1949
H.K. Ray Vs Governor-General of India in Council
Calcutta High Court · (1949) 01 CAL CK 0012
High Courts10 Jan 1949Allowed
Jitendra Nath Sarcar and Another Vs Biswanath Bagchi and Others
Calcutta High Court · AIR 1952 Cal 201
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts07 Jan 1949
Suprintendent and Remembrancer of Legal Affairs Vs P. Sen and Another
Calcutta High Court · AIR 1949 Cal 604 : (1950) CriLJ 144 : 53 CWN 643 : (1950) 1 ILR (Cal) 117
Factories Act, 1948 — Section 10, 24, 60, 66, 74
High Courts07 Jan 1949
Sree Sing Vs Panchu Sing and others
Calcutta High Court · (1949) 01 CAL CK 0003
High Courts06 Jan 1949
Bholaprosad Lala Vs The King
Calcutta High Court · AIR 1949 Cal 348 : (1949) CriLJ 590 : 53 CWN 300
Essential Supplies (Temporary Powers) Act, 1946 — Section 7(I)
High Courts06 Jan 1949
The Corporation of Calcutta Vs Radhakrishna Dev and Others
Calcutta High Court · AIR 1952 Cal 222 : (1950) 1 ILR (Cal) 108
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 3, Order 2 Rule 6, Order 41 Rule 23, Order 6 Rule 17
High Courts06 Jan 1949Allowed
Legal Remembrancer Vs W.L. Mariot
Calcutta High Court · (1949) 01 CAL CK 0004
High Courts05 Jan 1949
Debi Prosad Banerji Vs Jogesh Chandra Basu
Calcutta High Court · (1949) 01 CAL CK 0041
High Courts05 Jan 1949
Sairu Seikh and Another Vs Shyamlal Sardar
Calcutta High Court · AIR 1952 Cal 200
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts04 Jan 1949Dismissed
Hemanta Kumar Chakrabarti Vs Banalata Sen
Calcutta High Court · (1949) 01 CAL CK 0042
High Courts04 Jan 1949
Sm. Santilata Ghosh Vs Shaikh Ibrahim
Calcutta High Court · (1949) 01 CAL CK 0025