COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 20 of 21
Golam Bari Molla and Others Vs Rai Harendra Nath Chaudhuri and Another
Calcutta High Court · (1949) 01 CAL CK 0001
Phani Bhusan Ghosh and Another Vs Sibakali Basu
Calcutta High Court · AIR 1952 Cal 218
Madhusudan Banerji Vs Mathura Prasad Rajgharia
Calcutta High Court · (1949) 01 CAL CK 0011
Gopal Chandra Banerji Vs Krishna Chandra Banerji
Calcutta High Court · (1949) 01 CAL CK 0005
H.K. Ray Vs Governor-General of India in Council
Calcutta High Court · (1949) 01 CAL CK 0039
Nanda Lal Haldar Vs Dilendra Nath Chatterji
Calcutta High Court · (1949) 01 CAL CK 0037
Jagabandhu Nandi Vs Sivaprosad Bhatta-Charjya and Others
Calcutta High Court · (1949) 01 CAL CK 0036
Nagendranath Karmakar and Another Vs Jotish Chandra Mukherjee
Calcutta High Court · AIR 1952 Cal 221
Jainarain Vs The Governor-General of India
Calcutta High Court · AIR 1951 Cal 462
Hafizul Ekbal and Others Vs Gopal Sardar
Calcutta High Court · AIR 1951 Cal 472
Mrs. E.W. Evans Vs Miss. Stella Benjamin
Calcutta High Court · AIR 1951 Cal 470
Ashutosh Hait Vs Indra Hait
Calcutta High Court · AIR 1952 Cal 217
Minor Santosh Kumar Shaha Vs Jagabandhu Datta
Calcutta High Court · (1949) 01 CAL CK 0009
B.A. Shervashidze Vs Govt. of West Bengal and Another
Calcutta High Court · AIR 1951 Cal 474
Quinn Vs Keshab Chandra Mukherjee and Others
Calcutta High Court · AIR 1949 Cal 349 : (1949) CriLJ 632
In the goods of Gagan Chandra Das
Calcutta High Court · AIR 1950 Cal 578 : (1950) 2 ILR (Cal) 112
Harit Krishna Deb Vs Anil Krishna Deb
Calcutta High Court · AIR 1951 Cal 469