High Courts08 Feb 1949
In Re: Continental Bank of Asia Limited
Calcutta High Court · (1949) 02 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 19 of 21
High Courts08 Feb 1949
In the Goods of Borendra Nath Mitter and Sudhirendra Nath Mitter Vs Arunendra Nath Mitter and Others
Calcutta High Court · AIR 1952 Cal 418 : (1952) 1 CALLT 387
Succession Act, 1925 — Section 247
High Courts08 Feb 1949Dismissed
Abdul Hashem and Another Vs Balahari Mondal and Others
Calcutta High Court · AIR 1952 Cal 380 : (1950) 1 ILR (Cal) 324
Contract Act, 1872 — Section 56
High Courts07 Feb 1949
Birendra Nath Roy Vs Sm. Sukumari Bakshi
Calcutta High Court · AIR 1952 Cal 352
Transfer of Property Act, 1882 — Section 107
High Courts07 Feb 1949
Hirendra B. Chaudhuri Vs Purna Ch. Mallik
Calcutta High Court · (1949) 02 CAL CK 0019
High Courts07 Feb 1949
J.H. Amroon Vs R. Sassoon
Calcutta High Court · AIR 1949 Cal 584 : (1949) CriLJ 1006 : 53 CWN 465 : (1950) 1 ILR (Cal) 309
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts07 Feb 1949
Gangadin Mangturam Vs Sindhia Steam Navigation Company Ltd.
Calcutta High Court · (1949) 02 CAL CK 0004
High Courts02 Feb 1949
Calcutta Stock Exchange Association, Ltd. Vs S.N. Nundy and Co.
Calcutta High Court · (1949) 02 CAL CK 0009
Companies Act, 1862 — Section 16, 26Companies Act, 1867 — Section 10, 11, 12, 13, 25Companies Act, 1956 — Section 104, 132, 17, 28, 32
High Courts01 Feb 1949
S.C. Mitter Vs The King and Another
Calcutta High Court · AIR 1949 Cal 573 : (1949) CriLJ 979
Penal Code, 1860 (IPC) — Section 120B, 161, 165, 166
High Courts01 Feb 1949
Gobindra Charan Maji and 5 Ors. Vs The Corporation of Calcutta
Calcutta High Court · (1949) 02 CAL CK 0001
High Courts28 Jan 1949Dismissed
Premier National Bank Ltd. Vs Bhairodan Sethia
Calcutta High Court · (1949) 01 CAL CK 0040
High Courts28 Jan 1949Dismissed
Ramesh Chandra Basu Majumdar Vs Brojendra Nath Paul
Calcutta High Court · AIR 1950 Cal 259 : 54 CWN 135
Criminal Procedure Code, 1898 (CrPC) — Section 196A(2), 203Penal Code, 1860 (IPC) — Section 408, 463
High Courts26 Jan 1949
Biswanath Bubna and Another Vs The King
Calcutta High Court · AIR 1949 Cal 567 : (1949) CriLJ 972
Penal Code, 1860 (IPC) — Section 499, 500, 501
High Courts25 Jan 1949
Hulasmulla Alias Hulasohand Bothra Vs Tulsi Shaw
Calcutta High Court · (1949) 01 CAL CK 0032
High Courts25 Jan 1949
Rabindra Nath Deb Vs Sushil Chandra Deb
Calcutta High Court · AIR 1952 Cal 427
Transfer of Property Act, 1882 — Section 15
High Courts25 Jan 1949
Provash Kumar Bose and Another Vs The King
Calcutta High Court · AIR 1951 Cal 475
Evidence Act, 1872 — Section 18, 24, 9Penal Code, 1860 (IPC) — Section 384
High Courts24 Jan 1949
Bechu Vs The King
Calcutta High Court · AIR 1949 Cal 613 : (1950) CriLJ 153 : (1950) 1 ILR (Cal) 219
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 376
High Courts24 Jan 1949Dismissed
Naresh Chandra Bose Vs Sachindra Nath Deb and Others
Calcutta High Court · AIR 1950 Cal 8 : 53 CWN 700
Bengal High Court Order, 1947 — Section 13(3)Bengal Tenancy Act, 1885 — Section 168ACivil Procedure Code, 1908 (CPC) — Section 11
High Courts21 Jan 1949
J.M. Cohen Vs The King
Calcutta High Court · AIR 1949 Cal 594 : (1950) CriLJ 129 : 53 CWN 479 : (1950) 1 ILR (Cal) 199
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 120B
High Courts21 Jan 1949
Nossibolla Vs D. Stephens
Calcutta High Court · AIR 1952 Cal 339
Merchant Shipping Act, 1923 — Section 25, 26, 26(1)