High Courts17 Mar 1949Dismissed
Jyotirmoy Nag Chowdhury Vs Biswanath Boss and Another
Calcutta High Court · (1949) 03 CAL CK 0022
COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 17 of 21
High Courts16 Mar 1949Dismissed
Subodh Chandra Mukherjee Vs Sudhir Kumar Basu and Others
Calcutta High Court · AIR 1950 Cal 209 : (1950) 1 CALLT 59 : 54 CWN 106
Bengal Tenancy Act, 1885 — Section 174, 174(3), 174(5)Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Mar 1949
Sm. Tapeswari Vs Sm. Sukharajia
Calcutta High Court · AIR 1952 Cal 432
Succession Act, 1925 — Section 192, 193, 194
High Courts16 Mar 1949
Sashi Bhusan Dey and Others Vs Rai Chand Bural and Others
Calcutta High Court · AIR 1950 Cal 333
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 4Specific Relief Act, 1877 — Section 19Transfer of Property Act, 1882 — Section 55, 55(1), 65(1)
High Courts16 Mar 1949Dismissed
Sreenarayan Mansingka Vs Durga Dutt Misra and Others
Calcutta High Court · (1949) 03 CAL CK 0005
High Courts15 Mar 1949Dismissed
Sheonath Singh Vs Royal Calcutta Turf Club
Calcutta High Court · (1949) 03 CAL CK 0034
High Courts15 Mar 1949Dismissed
Himangshu Kumar Shaha Vs Narendea Nath Mitra
Calcutta High Court · (1949) 03 CAL CK 0007
High Courts11 Mar 1949
Capt. A.C. Smyth Vs Mrs. Hannah Smyth
Calcutta High Court · AIR 1951 Cal 293 : (1950) 1 ILR (Cal) 409
Christian Marriage Act, 1872 — Section 88Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts10 Mar 1949
Sm. Gangamoyee Dey Vs Manindra Chandra Nundy
Calcutta High Court · AIR 1950 Cal 225 : (1950) 1 ILR (Cal) 396
Transfer of Property Act, 1882 — Section 106West Bengal Premises Rent Control (Temporary Provisions) Act, 1948 — Section 11, 11(1)
High Courts10 Mar 1949
Murari M. Mukherjee and Others Vs Prokash Ch. Chatterjee
Calcutta High Court · AIR 1950 Cal 280 : AIR 1950 Cal 230 : 53 CWN 640 : (1950) 1 ILR (Cal) 392
Calcutta Thika Tenancy Act, 1949 — Section 2(5)
High Courts09 Mar 1949
Maniklal Shah Vs Hiralal Shaw
Calcutta High Court · AIR 1950 Cal 377 : 54 CWN 225 : (1950) 1 ILR (Cal) 381
Evidence Act, 1872 — Section 35, 77Probate and Administration Act, 1881 — Section 2Succession (Amendment) Act, 1929 — Section 2
High Courts09 Mar 1949Dismissed
Amulya Ratan Bhattacharaya Vs Meghmala Dutta
Calcutta High Court · (1949) 03 CAL CK 0011
High Courts08 Mar 1949
Satish Chandra Chatterji Vs Shailabashini Debi
Calcutta High Court · (1949) 03 CAL CK 0031
High Courts07 Mar 1949
Charu Chandra Maity Vs Sital Prasad Ghosh and others
Calcutta High Court · (1949) 03 CAL CK 0033
High Courts07 Mar 1949
Umarani Sarkar Vs Kamalabala Dassi and Others
Calcutta High Court · (1949) 03 CAL CK 0006
High Courts04 Mar 1949
Dominion of India Vs Guruprosad Ram Gupta and others
Calcutta High Court · (1949) 03 CAL CK 0004
High Courts03 Mar 1949
Saraju Prashad Singh Vs Gangaprosad Shah and Others
Calcutta High Court · AIR 1951 Cal 446
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 43 Rule 1
High Courts03 Mar 1949Dismissed
Nikunja Lal Dutta Vs Rajani Kanta Chatterjee
Calcutta High Court · (1949) 03 CAL CK 0002