High Courts22 Mar 1949

Dawoo Doyal Kothari Vs Giridhari Laha

Calcutta High Court · AIR 1950 Cal 214 : 54 CWN 12 : (1950) 1 ILR (Cal) 491

Calcutta House Rent Control Order, 1943 — Section 9BDefence of India (Second Amendment) Ordinance, 1946 — Section 2Government of India Act, 1935 — Section 102, 102(4)