High Courts01 Mar 1949
Khagendra Nath and Others Vs Thandaram Samanta and Another
Calcutta High Court · AIR 1951 Cal 454
Criminal Procedure Code, 1898 (CrPC) — Section 35, 413
COURT ARCHIVE
Calcutta High Court judgments, 1949
413 judgments · page 18 of 21
High Courts25 Feb 1949
Sasadhar Ghose Vs Harihar Kar and Others
Calcutta High Court · (1949) 02 CAL CK 0024
High Courts25 Feb 1949
Sasadhar Ghose Vs Harihar Kar and Another
Calcutta High Court · AIR 1952 Cal 378 : (1950) 1 ILR (Cal) 365
Bengal Tenancy Act, 1885 — Section 174(5)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts25 Feb 1949Dismissed
Sm. Parul Bala Roy Vs Srinibash Chowmal and Others
Calcutta High Court · AIR 1952 Cal 364 : (1950) 1 ILR (Cal) 355
Specific Relief Act, 1877 — Section 3, 54
High Courts24 Feb 1949Dismissed
Kartik Chandra Pal Vs Dibakar Bhattacharjee
Calcutta High Court · AIR 1952 Cal 362 : (1950) 1 ILR (Cal) 350
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 21 Rule 32
High Courts22 Feb 1949
GENERAL INSURANCE CO., LTD. Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1949) 17 ITR 331
Income Tax Act, 1961 — Section 66(1)
High Courts22 Feb 1949
COMMISSIONER OF Income Tax, CALCUTTA Vs MESSRS. PIGGOT CHAPMAN and CO.
Calcutta High Court · (1949) 17 ITR 317
Income Tax Act, 1961 — Section 10(2)(xii), 66(1)
High Courts22 Feb 1949
Ruby General Insurance Co. Ltd. Vs The Comr. of Income Tax
Calcutta High Court · AIR 1952 Cal 355 : (1950) 1 ILR (Cal) 343
Excess Profits Tax Rules — Rule 2, 2(1)
High Courts22 Feb 1949
Commissioner of Income Tax Vs Piggot Chapman and Co.
Calcutta High Court · AIR 1952 Cal 414
Income Tax (Amendment) Act, 1946 — Section 10(2)
High Courts15 Feb 1949
Mahitosh Mukherji Vs Satya Ranjan Chatterji
Calcutta High Court · (1949) 02 CAL CK 0020
High Courts11 Feb 1949
Amarendra Nath Ghose and Others Vs Nilratan Baidya and Others
Calcutta High Court · AIR 1951 Cal 488
Bengal Agricultural Debtors Act, 1936 — Section 44Bengal Agricultural Debtors Rules, 1936 — Rule 91A, 91B, 91D
High Courts11 Feb 1949
Bhupendra Kishore Acharjya and Others Vs Keshab Sankar Roy and Another
Calcutta High Court · AIR 1952 Cal 382
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 59, Order 21 Rule 60, 115
High Courts11 Feb 1949
Dominion of India Vs Gobordhandas Shroff
Calcutta High Court · AIR 1952 Cal 384
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 114Railways Act, 1890 — Section 72
High Courts11 Feb 1949
Arun Prakash Barhal Vs Tulsi Charan Basu
Calcutta High Court · AIR 1950 Cal 410 : (1951) 1 ILR (Cal) 331
Transfer of Property Act, 1882 — Section 55(7)
High Courts09 Feb 1949
In Re: Ambica Textiles Ltd.
Calcutta High Court · AIR 1950 Cal 491 : 54 CWN 157
Companies Act, 1913 — Section 103(3)Contract Act, 1872 — Section 70
High Courts09 Feb 1949Allowed
Rajlakshmi Dasi Vs Sm. Susilabala Dasi and Others
Calcutta High Court · AIR 1950 Cal 351
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 115
High Courts09 Feb 1949
Matleb Sk. and Others Vs The King
Calcutta High Court · AIR 1949 Cal 579 : (1949) CriLJ 1001
Penal Code, 1860 (IPC) — Section 125, 147, 148, 149, 304
High Courts09 Feb 1949
Sm. Angurbala Mullick Vs Debabrata Mullick
Calcutta High Court · (1949) 02 CAL CK 0007