COURT ARCHIVE
Calcutta High Court judgments, 1865
16 judgments · page 1 of 1
High Courts19 Jun 1865
Bisheshur Mookerjee and Others Vs Thakooranee Dossee
Calcutta High Court · (1865) 06 CAL CK 0001
High Courts15 Jun 1865
Madhusudan Sing Vs The Collector of Midnapore and Others
Calcutta High Court · (1865) 06 CAL CK 0007
High Courts13 Jun 1865
R. Watson and Others Vs The Government and Others
Calcutta High Court · (1865) 06 CAL CK 0002
High Courts05 Jun 1865
Mussamat Farzhara Banu and Others Vs Mussamat Azizunnissa Bibi and Others
Calcutta High Court · (1865) 06 CAL CK 0005
High Courts26 May 1865
Syed Hameedoodeen Vs Syed Moulvie Rayeooddeen Ahmed
Calcutta High Court · (1865) 05 CAL CK 0002
High Courts26 May 1865
Kattemonee Dossee Vs Ranee Monmohinee Dabee and Others
Calcutta High Court · (1865) 05 CAL CK 0001
High Courts09 Mar 1865
Nobbo Kissen Singh Vs Kaminee Dassee
Calcutta High Court · (1865) 03 CAL CK 0001
High Courts27 Feb 1865
Gurdial Mundar and Others Vs Raja Teknarayan Sing and Others
Calcutta High Court · (1865) 02 CAL CK 0002
High Courts27 Feb 1865
Kowar Bijoi Kesal Roy Bahadur Vs Samasundari and Others
Calcutta High Court · (1865) 02 CAL CK 0001
High Courts22 Feb 1865
Rajkrishna Mookerjee Vs Parbati Charan Mookerjee
Calcutta High Court · (1865) 02 CAL CK 0003
High Courts25 Jan 1865
Moulvi Abdul Farar Vs Sonatan Ghose and Others
Calcutta High Court · (1865) 01 CAL CK 0001
High Courts18 Jan 1865
Madhusudan Pal Chowdhry Vs John Poulson
Calcutta High Court · (1865) 01 CAL CK 0003
High Courts09 Jan 1865
Madhusudan Pal Chowdhry Vs Piziruddin
Calcutta High Court · (1865) 01 CAL CK 0002