High Courts22 Dec 1948
Tarak Nath Bagchi and Others Vs Kalachand Bagchi
Calcutta High Court · (1948) 12 CAL CK 0019
COURT ARCHIVE
Calcutta High Court judgments, 1948
235 judgments · page 1 of 12
High Courts22 Dec 1948
Tarak Nath Bagchi and others Vs Kalachand Bagchi
Calcutta High Court · (1948) 12 CAL CK 0016
High Courts22 Dec 1948
Gopeswar Mullick Vs Sourendra Krishna Roy
Calcutta High Court · (1948) 12 CAL CK 0014
High Courts22 Dec 1948
Anath Nath Banerjee and others Vs Sree Sree Iswar Kali Mata and others
Calcutta High Court · (1948) 12 CAL CK 0010
High Courts22 Dec 1948
Bibhuti Bhusan Nandy Vs Superintendent Presidency, Jail and Another
Calcutta High Court · AIR 1949 Cal 566 : (1949) CriLJ 968
Government of India Act, 1935 — Section 205
High Courts22 Dec 1948Dismissed
Iswar Kalimata Vs Manager Bijni Raj Court of Wards Estate in Assam and Others
Calcutta High Court · AIR 1952 Cal 387
Limitation Act, 1908 — Article 144
High Courts21 Dec 1948Allowed
Debaprosad Bose Vs The King
Calcutta High Court · (1948) 12 CAL CK 0017
Criminal Procedure Code, 1898 (CrPC) — Section 297, 298Penal Code, 1860 (IPC) — Section 361, 366
High Courts20 Dec 1948
Bengal Co-Operative Silk Union Ltd. Vs Sasadhar Dalal and Others
Calcutta High Court · (1948) 12 CAL CK 0018
High Courts20 Dec 1948
Bengal Co-operative Silk Union Ltd., Maldah Vs Sashadhar Dalal and another
Calcutta High Court · (1948) 12 CAL CK 0003
High Courts13 Dec 1948Allowed
Golam Panjatan Ahmed Vs Najafannessa Bibi and Others
Calcutta High Court · AIR 1952 Cal 230
Limitation Act, 1908 — Article 145, 62
High Courts10 Dec 1948
Bejoy Krishna Roy Vs Pasupati Karmakar
Calcutta High Court · (1948) 12 CAL CK 0015
High Courts07 Dec 1948
Gostha Behari Dutt Vs (Dead) Palaram Pal and Others
Calcutta High Court · AIR 1950 Cal 102
Bengal Agricultural Debtors Act, 1936 — Section 18, 33, 39, 8Bengal Agricultural Debtors Rules, 1936 — Rule 145, 146, 147, 148
High Courts06 Dec 1948
Kilburn Properties, Ltd. Vs Commr. of Income Tax
Calcutta High Court · AIR 1952 Cal 333
Income Tax Act, 1922 — Section 23A(1), 9
High Courts03 Dec 1948
Baidyanath Goose Vs Bajranglal Surekha and Prosad Ch. Manna
Calcutta High Court · (1948) 12 CAL CK 0013
High Courts03 Dec 1948
Kishori Mohan Pal Vs Sudha Moyee
Calcutta High Court · AIR 1952 Cal 353
Bengal Tenancy Act, 1885 — Section 156, 26F, 26F(10), 82Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Dec 1948Dismissed
Nagendra Nath Mitra Vs Sree Sree Baldeoji Thakur
Calcutta High Court · AIR 1952 Cal 350
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, Order 6 Rule 14, Order 6 Rule 15
High Courts01 Dec 1948
The Bengal Bank Ltd. Vs Satyendra Nath Das and Others
Calcutta High Court · AIR 1952 Cal 385
Negotiable Instruments Act, 1881 (NI) — Section 30, 31
High Courts01 Dec 1948Dismissed
Haran Chandra Dey Vs Sm. Charu Bala Dassi
Calcutta High Court · (1948) 12 CAL CK 0001
High Courts30 Nov 1948
The Province of East Bengal Vs The State of Tripura
Calcutta High Court · (1948) 11 CAL CK 0014