High Courts22 Sept 1948
Dharam Chand Seraogi and Others Vs Jillar Rahman Mondal alias Mia Jillar Rahman Mondal alias Mia Vs Dharam Chand Seraogi and Others
Calcutta High Court · (1948) 09 CAL CK 0029
COURT ARCHIVE
Calcutta High Court judgments, 1948
235 judgments · page 3 of 12
High Courts22 Sept 1948
Nirmal Kumar Ghosh Vs The King
Calcutta High Court · AIR 1949 Cal 238 : (1949) CriLJ 468
Criminal Procedure Code, 1898 (CrPC) — Section 342, 842, 845
High Courts22 Sept 1948
Keramatulla Mondal Vs Joy Chand Seraogi and others
Calcutta High Court · (1948) 09 CAL CK 0022
High Courts22 Sept 1948
Sudhirendra Nath Mitter Vs Arunendra Nath Mitter and Others
Calcutta High Court · (1948) 09 CAL CK 0002
High Courts21 Sept 1948
Sasadhar Banerjee and Another Vs Prahlad Chandra Dutta
Calcutta High Court · AIR 1949 Cal 292 : (1949) CriLJ 544
Penal Code, 1860 (IPC) — Section 499, 52
High Courts20 Sept 1948
Shamlal Bania Vs The King
Calcutta High Court · AIR 1952 Cal 288
Penal Code, 1860 (IPC) — Section 504
High Courts17 Sept 1948
Santosh Kumar and Others Vs The King
Calcutta High Court · AIR 1952 Cal 193
Criminal Procedure Code, 1898 (CrPC) — Section 156(3), 200Penal Code, 1860 (IPC) — Section 405, 409
High Courts16 Sept 1948
Santiram Das Vs Proshad Das and Others
Calcutta High Court · AIR 1952 Cal 358
Penal Code, 1860 (IPC) — Section 176, 176(3), 263Succession Act, 1925 — Section 317
High Courts16 Sept 1948
Munnalal Dwarkadas Vs P. Banerjee
Calcutta High Court · AIR 1949 Cal 257 : (1949) CriLJ 521 : 53 CWN 291
Criminal Procedure Code, 1898 (CrPC) — Section 523, 626, 638
High Courts14 Sept 1948
Amrendra Nath Chatterjee and Others Vs The King
Calcutta High Court · (1949) CriLJ 463
Penal Code, 1860 (IPC) — Section 141, 143, 148, 425, 426
High Courts14 Sept 1948
Sm. Achia Khatoon Vs Abdul Hai
Calcutta High Court · AIR 1952 Cal 381
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 32 Rule 1, Order 32 Rule 2, Order 43 Rule 1, Order 7 Rule 9Majority Act, 1875 — Section 2, 3
High Courts14 Sept 1948
Amrendra Nath Chatterjee and others Vs The King
Calcutta High Court · (1948) 09 CAL CK 0008
High Courts13 Sept 1948
Tarapada Karati Vs Sudhamoy Dolui and Others
Calcutta High Court · (1948) 09 CAL CK 0030
High Courts10 Sept 1948
Khan Mahammad and Another Vs The King
Calcutta High Court · AIR 1950 Cal 108
Criminal Procedure Code, 1898 (CrPC) — Section 188, 196
High Courts10 Sept 1948
Promode Kumar Roy and Others Vs Hirendra Nath Mukherjee and Others
Calcutta High Court · AIR 1952 Cal 232
Bengal Agricultural Debtors Act, 1936 — Section 13(2), 21, 25, 35, 52Civil Procedure Code, 1908 (CPC) — Section 48
High Courts10 Sept 1948Allowed
Romesh Roy Vs The King
Calcutta High Court · AIR 1952 Cal 228
Penal Code, 1860 (IPC) — Section 499
High Courts09 Sept 1948
Narendra Chandra Vs Kumar Pashupati Nath Malia and others
Calcutta High Court · (1948) 09 CAL CK 0013
High Courts09 Sept 1948
Dominion of India Vs Jagadish Prosad Pannalal, a Firm and another
Calcutta High Court · (1948) 09 CAL CK 0009
High Courts08 Sept 1948
Gunendra Nath Mitra Vs Bimal Kumar Hui and Another
Calcutta High Court · (1948) 09 CAL CK 0007
High Courts08 Sept 1948
Durga Charan Gangopadhaya Vs Akkari Das and others
Calcutta High Court · (1948) 09 CAL CK 0001