High Courts21 Jan 1948

Ondi Boro Vs Emperor

Calcutta High Court · (1948) 01 CAL CK 0011

Arms Act, 1959 — Section 19(f)Criminal Procedure Code, 1898 (CrPC) — Section 164, 364
High Courts02 Jan 1948

Arjun Singh Vs Phani Bhusan Dutt

Calcutta High Court · (1948) 01 CAL CK 0003

Bengal Tenancy Act, 1885 — Section 87Court Fees Act, 1870 — Section 7(xi)(e)Suits Valuation Act, 1887 — Section 8