High Courts27 Feb 1948
Nanilal Dey and Others Vs Sm. Kanaklata Dasi and Another
Calcutta High Court · (1948) 02 CAL CK 0032
COURT ARCHIVE
Calcutta High Court judgments, 1948
235 judgments · page 10 of 12
High Courts27 Feb 1948
Debi Sankar Bhattacharjee Vs Dr. Jogendra Bhusan Sanyal
Calcutta High Court · (1948) 02 CAL CK 0022
High Courts25 Feb 1948Dismissed
Abdul Mannan Vs Kumar Madhabi Ranjan Chakraborty
Calcutta High Court · (1948) 02 CAL CK 0033
High Courts25 Feb 1948Dismissed
In Re: Indian Crescent Bank Ltd.
Calcutta High Court · (1948) 02 CAL CK 0030
High Courts25 Feb 1948
Subhendu Kumar Pramanick Vs Subodh Kumar Srimal
Calcutta High Court · (1948) 02 CAL CK 0028
High Courts25 Feb 1948
Ram Krishna Bhakat and Others Vs Firm Haji Jonabally and Abdul Jalil
Calcutta High Court · (1948) 02 CAL CK 0017
Trade Marks Act, 1940 — Section 73
High Courts25 Feb 1948
Abdul Mannan Vs Biswa Ranjan Chakravarty and others
Calcutta High Court · (1948) 02 CAL CK 0010
High Courts24 Feb 1948
Dominion of India Vs Gopal Chandra Tapadar and Others
Calcutta High Court · (1948) 02 CAL CK 0026
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts24 Feb 1948
Sukhendu Bikash Banerjee Vs Srish Chandra Ghose
Calcutta High Court · (1948) 02 CAL CK 0023
High Courts23 Feb 1948
Kanai Lal Paladi Vs Emperor
Calcutta High Court · (1948) 02 CAL CK 0012
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 392, 397
High Courts20 Feb 1948
Sree Sree Sankari Prasad Singh Deo Vs Kanai Lal Roy and Others
Calcutta High Court · (1948) 02 CAL CK 0034
High Courts20 Feb 1948
The Governor-General in Council Vs Kishengopal Bhartia
Calcutta High Court · (1948) 02 CAL CK 0014
High Courts20 Feb 1948Allowed
Hurdutrai Jagdish Prasad and Others Vs Official Assignee of Calcutta
Calcutta High Court · (1948) 02 CAL CK 0007
High Courts20 Feb 1948Allowed
In Re: Murarka Paint and Varnish Works Ltd.
Calcutta High Court · (1948) 02 CAL CK 0005
High Courts19 Feb 1948
Charu Chandra Mukherjee Vs Khitish Chandra Mukherjee and Others
Calcutta High Court · (1948) 02 CAL CK 0016
High Courts19 Feb 1948
Bhutnath Choudhury Vs Emperor
Calcutta High Court · (1948) 02 CAL CK 0013
Essential Supplies (Temporary Powers) Act, 1946 — Section 7
High Courts17 Feb 1948
Baidyanath Ghosh Vs Bajranglal Surekha
Calcutta High Court · (1948) 02 CAL CK 0027
High Courts17 Feb 1948Dismissed
Nirmalabala Debi Vs Provat Kumar Basu
Calcutta High Court · (1948) 02 CAL CK 0025
High Courts17 Feb 1948
Basudeb Patra Vs Kanai Lal Haldar
Calcutta High Court · AIR 1949 Cal 207 : (1949) CriLJ 382 : 52 CWN 641
Penal Code, 1860 (IPC) — Section 403, 405, 406