High Courts30 Mar 1948
MAHARAJA BIKRAM KISHORE OF TRIPURA Vs PROVINCE OF ASSAM.
Calcutta High Court · (1949) 17 ITR 220
COURT ARCHIVE
Calcutta High Court judgments, 1948
235 judgments · page 9 of 12
High Courts23 Mar 1948
Uday Chand Mahatab Vs Bholanath Mukherjee and another
Calcutta High Court · (1948) 03 CAL CK 0015
High Courts23 Mar 1948
Sm. Amiya Bala Singha Vs Dhanai Naskar and others
Calcutta High Court · (1948) 03 CAL CK 0014
High Courts23 Mar 1948
Khusiram Benarsi Lal Vs Hanutmal Boid and Another
Calcutta High Court · (1948) 03 CAL CK 0008
High Courts16 Mar 1948
Pramatha Nath Choudhury and Others Vs Dwarka Nath Chakravarty and Others
Calcutta High Court · (1948) 03 CAL CK 0009
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Mar 1948
Sambhu Chandra Mukherjee Vs Munshi Ismail
Calcutta High Court · (1948) 03 CAL CK 0001
Penal Code, 1860 (IPC) — Section 448
High Courts11 Mar 1948Dismissed
Jatindra Kumar Banerjee and Others Vs Ajit Kumar Banerjee and Others
Calcutta High Court · AIR 1952 Cal 250
Bengal Cess Act, 1880 — Section 20
High Courts10 Mar 1948Dismissed
In Re: Indian National Bank Ltd.
Calcutta High Court · (1948) 03 CAL CK 0019
High Courts09 Mar 1948
Sarju Tewari Vs Bankim Chandra Banerjee
Calcutta High Court · (1948) 03 CAL CK 0018
High Courts09 Mar 1948
Tara Prasanna Choudhury and Others Vs Adwaita Charan Samanta and Another
Calcutta High Court · (1948) 03 CAL CK 0011
Bengal Agricultural Debtors Act, 1936 — Section 37A
High Courts09 Mar 1948
Sarju Tewari Vs Bankim Chandra Banerji
Calcutta High Court · (1948) 03 CAL CK 0005
High Courts09 Mar 1948
Mahadeo Agarwalla and Another Vs Joy Narayan Senehiram
Calcutta High Court · (1948) 03 CAL CK 0004
High Courts05 Mar 1948
Rajendra Nath Bose Choudhury and Others Vs Subodh Gopal Bose Choudhury and Others
Calcutta High Court · (1948) 03 CAL CK 0007
High Courts04 Mar 1948
Subasini Debi Vs Adhar Chandra Chatterjee
Calcutta High Court · (1948) 03 CAL CK 0003
High Courts02 Mar 1948Dismissed
Midnapore Zemindary Co. Ltd. Vs Kumar Chandra Dudhoria and Others
Calcutta High Court · (1948) 03 CAL CK 0021
High Courts02 Mar 1948Dismissed
Bhudeb Chandra Chakravarty and Another Vs Kumar Brojendra Krishna Mitra Bahadur and Others
Calcutta High Court · (1948) 03 CAL CK 0017
High Courts02 Mar 1948
Midnapore Zemindary Co., Ltd., Sikarpur Vs Kumar Chandra Singh Dudhoria and others
Calcutta High Court · (1948) 03 CAL CK 0016
High Courts02 Mar 1948
Moniruddin Ahmed and Others Vs Sarat Chandra Roy Choudhury and Others
Calcutta High Court · (1948) 03 CAL CK 0012
High Courts01 Mar 1948
Atul Krishna Basu Vs Gonesh Chandra Dhar
Calcutta High Court · (1948) 03 CAL CK 0020
High Courts01 Mar 1948
Abani Bhusan Mukherjee Vs Prodyut Kumar Singha and Others
Calcutta High Court · (1948) 03 CAL CK 0002