High Courts06 Jul 1948
Bhupal Chandra Dutt Vs The Governor-General of India in Council
Calcutta High Court · (1948) 07 CAL CK 0031
COURT ARCHIVE
Calcutta High Court judgments, 1948
235 judgments · page 7 of 12
High Courts02 Jul 1948
Subol Chandra Koley and Another Vs The King.
Calcutta High Court · AIR 1949 Cal 90 : (1949) CriLJ 157
Bengal Cruelty to Animals Act, 1920 — Section 6
High Courts24 Jun 1948
Monohardas Mohanta Vs Golam Rahman and another
Calcutta High Court · (1948) 06 CAL CK 0003
High Courts22 Jun 1948
Haridas Ghosh and Another Vs Kishan Chand Mehera
Calcutta High Court · AIR 1952 Cal 393
Bengal Tenancy Act, 1885 — Section 103, 103(5)Evidence Act, 1872 — Section 35
High Courts22 Jun 1948
Kalipada Mondal and others Vs Kali Charan Mondal and others
Calcutta High Court · (1948) 06 CAL CK 0001
High Courts21 Jun 1948
Prava Debi Vs Santi Ram Chatterji
Calcutta High Court · AIR 1949 Cal 112 : (1949) CriLJ 211 : 53 CWN 236
Penal Code, 1860 (IPC) — Section 341
High Courts21 Jun 1948
Sambhu Roy Vs Moti Khatik
Calcutta High Court · AIR 1949 Cal 111 : (1949) CriLJ 172
Penal Code, 1860 (IPC) — Section 341, 448
High Courts09 Jun 1948
Nirode Mohan Roy Vs Charu Chandra Mazumdar
Calcutta High Court · AIR 1950 Cal 401 : 54 CWN 455
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts31 May 1948Dismissed
Nishi Kanta Basu on behalf of Jyoti Basu Vs Province of West Bengal and Another
Calcutta High Court · (1948) 05 CAL CK 0004
High Courts14 May 1948
Satibhusan Mukherjee Vs The Corporation of Calcutta
Calcutta High Court · (1948) 05 CAL CK 0011
High Courts14 May 1948
Mozelle Morris Vs Aarone Shalome Morris
Calcutta High Court · (1948) 05 CAL CK 0010
High Courts14 May 1948
The Naihati Jute Mills Compan Ltd. Vs Kaliprosad Saha and Others
Calcutta High Court · (1948) 05 CAL CK 0009
High Courts14 May 1948
The Naihati Jute Mills Co., Ltd. Vs Kali Prosad Saha and others
Calcutta High Court · (1948) 05 CAL CK 0008
High Courts14 May 1948
Amulya Charan De Vs Corporation of Calcutta and Others
Calcutta High Court · AIR 1950 Cal 256
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 112
High Courts14 May 1948Dismissed
Chandra Nath Dawn Vs Sreemutty Hem Nalini Dassi
Calcutta High Court · (1948) 05 CAL CK 0001
High Courts12 May 1948
Debendra Nath Sen Vs Ganendra Nath Bera
Calcutta High Court · AIR 1948 Cal 353
Bengal Tenancy Act, 1885 — Section 88
High Courts11 May 1948Allowed
Fatema Bibi and Another Vs Chota Khuki and Others
Calcutta High Court · (1948) 05 CAL CK 0002
High Courts07 May 1948
Tahiman Bibi and Others Vs Midnapore Zamindari Co. Ltd. and Another
Calcutta High Court · (1948) 05 CAL CK 0007
Bengal Agricultural Debtors Act, 1936 — Section 37A