High Courts28 Jul 1948
Birajananda Banerjee Vs Sitaram Chatterjee and Others
Calcutta High Court · (1948) 07 CAL CK 0002
COURT ARCHIVE
Calcutta High Court judgments, 1948
235 judgments · page 6 of 12
High Courts27 Jul 1948
Jnan Prosanna Das Gupta and Another Vs The Province of West Bengal
Calcutta High Court · AIR 1949 Cal 1 : (1949) CriLJ 1 : 53 CWN 27
Civil Procedure Code, 1908 (CPC) — Section 3, 37Government of India Act, 1935 — Section 100, 104, 107, 311, 72
High Courts26 Jul 1948
In The Goods of Musstt. Suraj Bai and Sm. Kashi Bai and Another Vs Gobind L. Mackar
Calcutta High Court · (1948) 07 CAL CK 0029
High Courts26 Jul 1948
Hemraj Agarwalla Vs Sova Chand Oswal
Calcutta High Court · (1948) 07 CAL CK 0022
High Courts26 Jul 1948
Pannalal Show and Another Vs Nanigopal Biswas
Calcutta High Court · AIR 1949 Cal 103 : (1949) CriLJ 142 : 52 CWN 922
Evidence Act, 1872 — Section 159
High Courts23 Jul 1948
The Suprintendent and Remembrancer of Legal Affairs Vs Bidhindra Kumar Roy and Others
Calcutta High Court · AIR 1949 Cal 143 : (1949) CriLJ 231 : 52 CWN 865
Criminal Procedure Code, 1898 (CrPC) — Section 167, 344, 844
High Courts23 Jul 1948
Bilasrai and Company Vs Tolaram Nathmall
Calcutta High Court · (1948) 07 CAL CK 0010
High Courts22 Jul 1948
Pasupatinath Maliah and another Vs Devaprosanna Mukherjee
Calcutta High Court · (1948) 07 CAL CK 0023
High Courts22 Jul 1948Dismissed
Kumar Pasupati Nath Maliah and Others Vs Devaprasanna Mukherjee
Calcutta High Court · (1948) 07 CAL CK 0021
High Courts21 Jul 1948
Harendra Nath Mandal Vs Bejoy Krishna Das and Another
Calcutta High Court · AIR 1949 Cal 171 : (1949) CriLJ 241
Penal Code, 1860 (IPC) — Section 379, 404Succession Act, 1925 — Section 195, 196
High Courts21 Jul 1948Dismissed
Ram Kumar Moskara Vs Gopi Krishna Kanodia
Calcutta High Court · (1948) 07 CAL CK 0003
High Courts15 Jul 1948
Yawar Hossain Vs Munshi Mallah Baquaulla, Mutwalli
Calcutta High Court · (1948) 07 CAL CK 0028
High Courts15 Jul 1948
Radhaballav Jew Thakur Vs Dharanidhar Banerjee and others
Calcutta High Court · (1948) 07 CAL CK 0025
High Courts14 Jul 1948
Mullukchand Sheikh and Another Vs The King
Calcutta High Court · AIR 1949 Cal 104 : (1949) CriLJ 135 : 53 CWN 106
Penal Code, 1860 (IPC) — Section 141, 297
High Courts13 Jul 1948
Shama Charan Samanta Vs Bikash Chandra Sanyal and others
Calcutta High Court · (1948) 07 CAL CK 0019
High Courts12 Jul 1948
Shib Krishna Tarafdar Vs Sunil Kumar Tarafdar and others
Calcutta High Court · (1948) 07 CAL CK 0004
High Courts09 Jul 1948
The Governor General in Council (now Dominion of India) and Another Vs Basanta Kumar Goldar
Calcutta High Court · (1948) 07 CAL CK 0024
High Courts08 Jul 1948Dismissed
Kartick Chandra Mondal Vs Sm. Anila Bala Devi and Another
Calcutta High Court · (1948) 07 CAL CK 0009
High Courts07 Jul 1948
M. Rahaman Vs R. D. Khambatta
Calcutta High Court · AIR 1949 Cal 89 : (1949) CriLJ 154