High Courts07 Sept 1948
Bata Shoe Co., Ltd. Vs Member, Board of Revenue, West Bengal
Calcutta High Court · (1948) 09 CAL CK 0028
COURT ARCHIVE
Calcutta High Court judgments, 1948
235 judgments · page 4 of 12
High Courts06 Sept 1948
KILBURN PROPERTIES LIMITED Vs COMMISSIONER OF Income Tax, BENGAL.
Calcutta High Court · (1949) 17 ITR 134
Income Tax Act, 1961 — Section 23A(1), 66(1)
High Courts02 Sept 1948Dismissed
Radhagovinda Roy and Others Vs Narayan Dhoba
Calcutta High Court · AIR 1952 Cal 287
Bengal Tenancy Act, 1885 — Section 29, 75A
High Courts02 Sept 1948
Mt. Muneswari and Others Vs Sm. Jugal Mohini Dasi
Calcutta High Court · AIR 1952 Cal 368
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 41 Rule 27Evidence Act, 1872 — Section 43
High Courts26 Aug 1948
Sunil Chandra Banerjee Vs Krishna Chandra Nath
Calcutta High Court · (1948) 08 CAL CK 0022
High Courts26 Aug 1948
The Commissioner of Agricultural Income Tax, West Bengal Vs TARAK NATH MUKHERJEE
Calcutta High Court · (1948) 08 CAL CK 0008
High Courts24 Aug 1948
Nani Bai and Others Vs Rai Bahadur Pritamchand and Others
Calcutta High Court · (1948) 08 CAL CK 0023
High Courts20 Aug 1948
Ashiruddin Ahmed Vs The King
Calcutta High Court · AIR 1949 Cal 182 : (1949) CriLJ 255 : 53 CWN 237
Penal Code, 1860 (IPC) — Section 302, 84
High Courts20 Aug 1948Dismissed
Pulin Krishna Roy Vs Susil Kumar Dey
Calcutta High Court · (1948) 08 CAL CK 0010
High Courts19 Aug 1948
India Ice and Cold Storage Co. Ltd. Vs The Member, Board of Revenue, West Bengal
Calcutta High Court · (1948) 08 CAL CK 0011
High Courts19 Aug 1948
Sarat Chandra Chakravarty Vs Palan Chandra Mondal
Calcutta High Court · (1948) 08 CAL CK 0007
High Courts18 Aug 1948
Hasan Hossain and Others Vs The King.
Calcutta High Court · AIR 1949 Cal 319 : (1949) CriLJ 567
Merchant Shipping Act, 1891 — Section 320Merchant Shipping Act, 1923 — Section 103
High Courts17 Aug 1948Dismissed
Manmatha Nath Sen Vs Gopee Ballav Sen and Others
Calcutta High Court · AIR 1951 Cal 170
Civil Procedure Code, 1908 (CPC) — Section 24Limitation Act, 1908 — Article 183
High Courts17 Aug 1948
Niranjan Midya and others Vs Ballav Chandra De
Calcutta High Court · (1948) 08 CAL CK 0005
High Courts12 Aug 1948
Aditya Narain Chakrabarty and others Vs Iswar Gopal Jew and others
Calcutta High Court · (1948) 08 CAL CK 0012
High Courts12 Aug 1948
Hirendra Bhusan Chowdhury and Others Vs Purna Chandra Mullick and Another
Calcutta High Court · (1948) 08 CAL CK 0002
High Courts11 Aug 1948
Bhut Nath Dal Mills Vs Tirat Mistry
Calcutta High Court · (1948) 08 CAL CK 0027
High Courts10 Aug 1948Dismissed
Mst. Fatima Khatoom Bibi and Others Vs The Corporation of Calcutta
Calcutta High Court · (1948) 08 CAL CK 0020
High Courts06 Aug 1948
Gangaram Dhar Vs Santosh Kumar Mitra and another
Calcutta High Court · (1948) 08 CAL CK 0026
High Courts06 Aug 1948
Monmohan Haldar and others Vs Dibbendu Prosad Roy Choudhury and others
Calcutta High Court · (1948) 08 CAL CK 0021