High Courts30 Nov 1948Dismissed
The Metal Corporation of India Ltd. Vs A.S. Subbaiyer
Calcutta High Court · AIR 1952 Cal 347 : 53 CWN 398
Civil Procedure Code, 1908 (CPC) — Section 151Specific Relief Act, 1877 — Section 54
COURT ARCHIVE
Calcutta High Court judgments, 1948
235 judgments · page 2 of 12
High Courts26 Nov 1948
Lachman Sing Vs The King
Calcutta High Court · AIR 1949 Cal 235 : (1949) CriLJ 456
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 304A
High Courts26 Nov 1948
Mukutdhari Shao Vs Ajodhya Shao
Calcutta High Court · AIR 1949 Cal 241 : (1949) CriLJ 471 : 53 CWN 322
Criminal Procedure Code, 1898 (CrPC) — Section 145, 435
High Courts26 Nov 1948
Sarba Ranjan Bysack Vs Sm. Haripriya Dassi
Calcutta High Court · (1948) 11 CAL CK 0001
High Courts25 Nov 1948
Surendra Nath Vs The Governor General in India in Council and Others
Calcutta High Court · AIR 1952 Cal 341
Railways Act, 1890 — Section 140, 77
High Courts25 Nov 1948
Superintendent and Remembrancer of Legal Affairs, Government of West Bengal Vs Haji Habib Haji Pir Mohammad and Others
Calcutta High Court · AIR 1949 Cal 223 : (1949) CriLJ 444
Penal Code, 1860 (IPC) — Section 120B
High Courts25 Nov 1948
Ramdas Mukhopadhyay and others Vs Uday Chand Mahatab Bahadur and others
Calcutta High Court · (1948) 11 CAL CK 0003
High Courts22 Nov 1948
Sashi Bhusan Banerjee Vs Tulsi Charan Basu and Others
Calcutta High Court · AIR 1950 Cal 107
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts22 Nov 1948Dismissed
Sree Sree Iswar Radhakanta Jew and Others Vs Kshetra Ghosh Alias Sukumar Ghosh and Others
Calcutta High Court · (1948) 11 CAL CK 0002
High Courts17 Nov 1948Dismissed
Kunja Paria Alias Kunja Behari Paria and Others Vs Nitya Nanda Layek and Others
Calcutta High Court · (1948) 11 CAL CK 0013
High Courts16 Nov 1948Dismissed
Sukumar Hazra (minor) and Others Vs Nagendra Nath Hazra
Calcutta High Court · (1948) 11 CAL CK 0009
High Courts16 Nov 1948
COMMERCIAL STRUCTURES LTD. Vs R. A. BRIGGS.
Calcutta High Court · (1949) 17 ITR 30
High Courts10 Nov 1948Dismissed
Sukumar Hazra (minor) and Others Vs Nagendra Nath Hazra
Calcutta High Court · (1948) 11 CAL CK 0012
High Courts01 Oct 1948Allowed
Dominion of India Vs Kalyan Kumar Purkayastha
Calcutta High Court · (1948) 10 CAL CK 0001
High Courts30 Sept 1948
Sm. Shantimoyee Debi Vs Bengal Central Bank
Calcutta High Court · (1948) 09 CAL CK 0004
High Courts29 Sept 1948
COMMISSIONER OF AGRICULTURAL Income Tax, WEST BENGAL Vs RAJA JAGADISH CHANDRA DEO DHABAL DEB.
Calcutta High Court · (1949) 17 ITR 426
Bengal Agricultural Income Tax Act, 1944 — Section 63(1)
High Courts29 Sept 1948
COMMISSIONER OF Income Tax (CENTRAL), CALCUTTA Vs THE BURMA OIL COMPANY LTD., CALCUTTA.
Calcutta High Court · (1949) 17 ITR 343
Income Tax Act, 1961 — Section 66(1)
High Courts28 Sept 1948
Tilokchand Punamchand, Landlord Vs Kanhayalal Agarwala Tenant
Calcutta High Court · AIR 1949 Cal 251 : (1949) CriLJ 482
High Courts28 Sept 1948
M.M. Ispahani Ltd. Vs The Inspecting Assistant Commissioner of Income Tax, Range II, Calcutta
Calcutta High Court · (1948) 09 CAL CK 0006
High Courts27 Sept 1948
Lalit Mohan Roy and others Vs Kishori Mohan Roy and others
Calcutta High Court · (1948) 09 CAL CK 0011