High Courts22 Dec 1925
Srimati Priyambada Debi Vs Priya Nath Banerjee and Others
Calcutta High Court · AIR 1926 Cal 822 : 95 Ind. Cas. 334
Bengal Tenancy Act, 1885 — Section 105, 109Evidence Act, 1872 — Section 13
COURT ARCHIVE
Calcutta High Court judgments, 1925
643 judgments · page 1 of 33
High Courts22 Dec 1925
Registered Jessore Loan Co., Ltd. Vs Gopal Hari Ghose Choudhury and Another
Calcutta High Court · AIR 1926 Cal 657 : 94 Ind. Cas. 159
Contract Act, 1872 — Section 69
High Courts22 Dec 1925
Rebati Mohun Das and Another Vs Alauddin Ahammed Chowdhury and Others
Calcutta High Court · AIR 1927 Cal 29
High Courts22 Dec 1925
Raja Satya Niranjan Chakra Barty and Others Vs Abrahim Mandal and Others
Calcutta High Court · AIR 1926 Cal 1069 : 95 Ind. Cas. 843
Cess Act, 1880 — Section 64A
High Courts21 Dec 1925
Mansurali Sarkar Vs Jamiran Bewa and Others
Calcutta High Court · AIR 1926 Cal 976 : 95 Ind. Cas. 203
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts21 Dec 1925
Keramat Ali Khan Vs Baidya Nath Biswas and Others
Calcutta High Court · AIR 1926 Cal 955 : 95 Ind. Cas. 297
Provincial Insolvency Act, 1920 — Section 10
High Courts21 Dec 1925
Mr. K.S. Bannerjee Vs Maharaja Kumar Dharendra Krishna Deb Bahadur and Others
Calcutta High Court · 96 Ind. Cas. 659
High Courts18 Dec 1925
Tarakeswar Mukhopadhyay Vs Emperor
Calcutta High Court · AIR 1922 Cal 788 : 94 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts18 Dec 1925
Brahmopada Bhattacharjee alias Chakravarti and Others Vs Rai Mohan Haldar and Others
Calcutta High Court · 94 Ind. Cas. 967
High Courts18 Dec 1925
Lloyds Bank, Ltd. Vs Surojimull Jalar and Others
Calcutta High Court · AIR 1926 Cal 1112
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Dec 1925
Jnanendra Bala Debi Vs Official Assignee of Calcutta and Others
Calcutta High Court · AIR 1926 Cal 597
Presidency Towns Insolvency Act, 1909 — Section 36
High Courts18 Dec 1925
Jogesh Chandra Ray Vs Fazar Ali
Calcutta High Court · AIR 1926 Cal 960 : 96 Ind. Cas. 10
Bengal Tenancy Act, 1885 — Section 102(e)
High Courts17 Dec 1925
Shamsuddin Biswas and Others Vs Molannessa Bibi and Others
Calcutta High Court · AIR 1926 Cal 941 : 95 Ind. Cas. 300
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts17 Dec 1925
Ganga Prosad Chowdhury Vs Kuladananda Roy and Others
Calcutta High Court · AIR 1926 Cal 568 : 94 Ind. Cas. 235
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1963 — Section 10
High Courts17 Dec 1925
Drupad Chandra Naskar and Others Vs Bindumoyi Dasi and Others
Calcutta High Court · 97 Ind. Cas. 209
High Courts16 Dec 1925
Harendra Kumar Bose and Another Vs Khemada Kinkar Ray and Others
Calcutta High Court · AIR 1927 Cal 86
Bengal Tenancy Act, 1885 — Section 26
High Courts16 Dec 1925Dismissed
Abinash Ch. Chowdhury Vs Tarini Charan Chowdhury and Others
Calcutta High Court · (1925) 12 CAL CK 0048
High Courts16 Dec 1925
Debendra Nath Haldar Vs Prosonna Kumar Haldar and Others
Calcutta High Court · 95 Ind. Cas. 47
Contract Act, 1872 — Section 69
High Courts16 Dec 1925
G. C. Moses Vs A. C. Oakeshoit
Calcutta High Court · 95 Ind. Cas. 522
Presidency Towns Insolvency Act, 1909 — Section 39(2)(j)