High Courts11 Dec 1925
Mahendra Nath Sasmal and Others Vs Probal Chandra Mukerjee
Calcutta High Court · AIR 1926 Cal 980 : 95 Ind. Cas. 87
Bengal Tenancy Act, 1885 — Section 10, 105, 106, 109
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 3 of 34
High Courts11 Dec 1925
Mahendra Kumar Chakravarti Vs Narayani Kar Purkaistha
Calcutta High Court · AIR 1926 Cal 912 : 95 Ind. Cas. 170
High Courts11 Dec 1925
Srimati Sarajubala Roy Chaudhurani Vs Kamini Kumar Chaudhury and Others
Calcutta High Court · AIR 1926 Cal 765 : 94 Ind. Cas. 811
Contract Act, 1872 — Section 69
High Courts10 Dec 1925
Jagannath Mondal Vs Bhajahari Nath and Another
Calcutta High Court · AIR 1926 Cal 1206 : 96 Ind. Cas. 360
High Courts10 Dec 1925
Gadadhar Mandal Vs Sreemati Manaka Dassi and Nagendra Nath Saha and Another
Calcutta High Court · AIR 1926 Cal 859 : 94 Ind. Cas. 391
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
High Courts10 Dec 1925
Manicklal Dey Chaudhuri Vs Kadambini Dassi
Calcutta High Court · AIR 1926 Cal 763 : 94 Ind. Cas. 156
Transfer of Property Act, 1882 — Section 111(h), 113
High Courts09 Dec 1925
Azizur Rahman and Others Vs Emperor
Calcutta High Court · AIR 1926 Cal 590
Penal Code, 1860 (IPC) — Section 147
High Courts09 Dec 1925
P. Banerjee, Sanitary Inspector, Howrah Municipality Vs Bipin Behary Ghose and Another
Calcutta High Court · AIR 1926 Cal 691 : 95 Ind. Cas. 79
Bengal Food Adulteration Act, 1919 — Section 21Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts08 Dec 1925
Shashadhar Chowdhury Vs Bishun Narain Kundu and Others
Calcutta High Court · AIR 1926 Cal 738
Bengal Tenancy Act, 1885 — Section 174(3)
High Courts08 Dec 1925
Satish Chandra Ray and Others Vs Joy Chandra Roy
Calcutta High Court · 94 Ind. Cas. 120
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts08 Dec 1925
Appul Gafur Vs Mannalal Agarwala and Others
Calcutta High Court · AIR 1927 Cal 239
High Courts08 Dec 1925
Sasadhar Choudhury Vs Bishnu Narain Kunda
Calcutta High Court · 94 Ind. Cas. 292
Bengal Tenancy Act, 1885 — Section 174(3)
High Courts07 Dec 1925
K.S. Bonnerji Vs Mahamed Foiz and Others
Calcutta High Court · 96 Ind. Cas. 884
Bengal Tenancy Act, 1885 — Section 105, 50(2)
High Courts04 Dec 1925
Shib Chandra Banerjee Vs Umesh Nath Roy and Others
Calcutta High Court · 95 Ind. Cas. 536
Village Chaukidari Act, 1870 — Section 59, 60, 61
High Courts04 Dec 1925
Khetra Mohan Saha and Others Vs Sarat Chandra Saha
Calcutta High Court · AIR 1926 Cal 830 : 94 Ind. Cas. 352
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Dec 1925
Salimaddin and Others Vs Emperor
Calcutta High Court · AIR 1926 Cal 605
Penal Code, 1860 (IPC) — Section 225(b)
High Courts04 Dec 1925
Gnanada Gobindo Choudhuri and Others Vs Nalini Bala Debi and Others
Calcutta High Court · AIR 1926 Cal 650 : 94 Ind. Cas. 837
High Courts04 Dec 1925
Nandalal Ganguli Vs Srimaty Nrityakali Devi
Calcutta High Court · AIR 1926 Cal 853 : 94 Ind. Cas. 170
Calcutta Improvement (Appeals) Act, 1911 — Section 5Civil Procedure Code, 1908 (CPC) — Section 6
High Courts04 Dec 1925Dismissed
In Re. Rajendra Kumar Dutta and Abdul Khaleque
Calcutta High Court · (1925) 12 CAL CK 0014
High Courts04 Dec 1925
Emperor Vs Rajendra Kumar Dutta and Abdul Khaleque
Calcutta High Court · 94 Ind. Cas. 893
Penal Code, 1860 (IPC) — Section 201