High Courts03 Dec 1925
Siataj Shaikh and Others Vs Bishnudas Dhar and Others
Calcutta High Court · 94 Ind. Cas. 400
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 4 of 34
High Courts03 Dec 1925
Keshab Lal Goswami Vs Bholanath Gangopadhya and Others
Calcutta High Court · AIR 1926 Cal 910 : 94 Ind. Cas. 342
High Courts03 Dec 1925
Rajendra Nath (Kumar) Das Vs Peyari Mohan Das and Others
Calcutta High Court · 94 Ind. Cas. 321
High Courts03 Dec 1925
Radhabinode Mondal Vs Naba Kishore Mondal and Others
Calcutta High Court · AIR 1926 Cal 578 : 94 Ind. Cas. 244
High Courts03 Dec 1925
Manmatha Nath Kar Vs Probodh Chandra Ratari
Calcutta High Court · 94 Ind. Cas. 279
Evidence Act, 1872 — Section 65(e)
High Courts03 Dec 1925
Umesh Chandra Mitra Vs The Corporation of Calcutta
Calcutta High Court · AIR 1926 Cal 614 : 93 Ind. Cas. 1045
Calcutta Municipal Act, 1923 — Section 175, 402
High Courts03 Dec 1925
Easin Sheikh Vs Sikandar Sheikh and Others
Calcutta High Court · 94 Ind. Cas. 118
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts03 Dec 1925
Bahadur Ahmed Moulvi Vs Hemanta Kumar Roy and Others
Calcutta High Court · 94 Ind. Cas. 338
Bengal Tenancy Act, 1885 — Section 178
High Courts03 Dec 1925
Hari Mondal and Others Vs Durjodhon Mandal and Others
Calcutta High Court · AIR 1926 Cal 882 : 94 Ind. Cas. 661
Bengal Tenancy Act, 1885 — Section 85
High Courts02 Dec 1925
Biseswar Sarkar Vs Kali Charan Ash and Others
Calcutta High Court · 94 Ind. Cas. 418
High Courts01 Dec 1925
Harun Rashid Vs Emperor
Calcutta High Court · AIR 1926 Cal 581 : 94 Ind. Cas. 270
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 467
High Courts01 Dec 1925
Gobinda Chandra Majumdar and Others Vs Hari Charan Marwari and Others
Calcutta High Court · AIR 1926 Cal 826 : 94 Ind. Cas. 332
Provincial Insolvency Act, 1920 — Section 75(4)
High Courts30 Nov 1925
Nibas Chandra Manna Vs Bipin Behary Bose
Calcutta High Court · AIR 1926 Cal 846 : 96 Ind. Cas. 69
High Courts26 Nov 1925
Beni Madhab Sapui and Another Vs Jadu Nath Sapui and Others
Calcutta High Court · AIR 1926 Cal 1208 : 94 Ind. Cas. 907
Criminal Procedure Code, 1898 (CrPC) — Section 133, 134(1)
High Courts25 Nov 1925
(Kumar) Satya Kam Ghosal Bahadur and Others Vs Mohamad Hamedulla and Others
Calcutta High Court · AIR 1926 Cal 1152
High Courts25 Nov 1925
King-Emperor Vs kiran Bala Dasi
Calcutta High Court · AIR 1926 Cal 531
Registration Act, 1908 — Section 82
High Courts25 Nov 1925
Hemanta Kumar Roy and Others Vs Belatali Munshi Represented by Deputy Registrar of the High Court
Calcutta High Court · AIR 1926 Cal 848 : 95 Ind. Cas. 1055
High Courts25 Nov 1925
The Superintendent and Remembrancer of Legal Affairs of Bengal Vs Kiran Bala Dassi
Calcutta High Court · (1925) 11 CAL CK 0001
High Courts24 Nov 1925
Abdul Halim Abdul Hossain Khan Ghuznavi and Others Vs Hemendra Kumar Ray Chaudhury and Others
Calcutta High Court · AIR 1926 Cal 1179
High Courts24 Nov 1925
Srikanta Mandal and Others Vs Rani Jotirmoyi Devi and Others
Calcutta High Court · 94 Ind. Cas. 253