High Courts17 Nov 1925
Khetra Mohun Ghose and Another Vs Lakhi Kanta Pal and Others
Calcutta High Court · AIR 1927 Cal 46
Bengal Tenancy Act, 1885 — Section 181
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 6 of 34
High Courts16 Nov 1925
Brajaballav Ghose and Another Vs Akhoy Bagdi and Others
Calcutta High Court · AIR 1926 Cal 705
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts16 Nov 1925
L.R. Counsell Vs Srimati Sukumari Debi
Calcutta High Court · 91 Ind. Cas. 1011
High Courts13 Nov 1925
Manmatha Nath Sett Vs Nagendra Nath Bhattacharjya and Purna Chandra Das and Another
Calcutta High Court · AIR 1926 Cal 855 : 94 Ind. Cas. 880
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 6
High Courts13 Nov 1925
Ramanuj Rai and Another Vs Dakshineshwar Rai and Others
Calcutta High Court · AIR 1926 Cal 752
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Nov 1925
Ismail Pramanik Vs Khedir Pramanik
Calcutta High Court · AIR 1926 Cal 986
Bengal Tenancy Act, 1885 — Section 48
High Courts12 Nov 1925
Srimati Sabitri Dasi and Others Vs Nadiar Chand Barik and Others
Calcutta High Court · AIR 1926 Cal 881 : 94 Ind. Cas. 38
High Courts12 Nov 1925
Abdul Khairat Mahommad Vs Hrishikesh Das and Others
Calcutta High Court · AIR 1926 Cal 978
High Courts10 Nov 1925
Debendra Nath Sinha and Others Vs Raja Nagendra Nath Sinha Sahas Roy
Calcutta High Court · 95 Ind. Cas. 245
Bengal Tenancy Act, 1885 — Section 158(3)Limitation Act, 1963 — Section 5
High Courts10 Nov 1925
Akshoy Kumar De Patwari Vs Nalini Kumar Majumdar and Another
Calcutta High Court · 94 Ind. Cas. 80
High Courts30 Oct 1925
Ram Saran Das and Others Vs Maulu and Others
Calcutta High Court · 96 Ind. Cas. 541
Bengal Tenancy Act, 1885 — Section 182
High Courts28 Oct 1925
Keramat Mandal and Another Vs Emperor
Calcutta High Court · 92 Ind. Cas. 453
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 165
High Courts15 Oct 1925
Lalit Kumar Sen Vs Emperor
Calcutta High Court · AIR 1926 Cal 174 : 92 Ind. Cas. 894
High Courts15 Oct 1925
Surendra Nath Ghose and Others Vs King-Emperor
Calcutta High Court · AIR 1926 Cal 161
Criminal Procedure Code, 1898 (CrPC) — Section 421
High Courts29 Aug 1925
Prafulla Kumar Roy Chowdhury and Another Vs Emperor
Calcutta High Court · AIR 1926 Cal 345
Penal Code, 1860 (IPC) — Section 120B
High Courts26 Aug 1925
Khijiruddin and Others Vs Emperor
Calcutta High Court · AIR 1926 Cal 139
Penal Code, 1860 (IPC) — Section 120B, 344
High Courts26 Aug 1925
Prafulla Kumar Roy Chowdhury and Another Vs Emperor
Calcutta High Court · 91 Ind. Cas. 883