High Courts07 Jan 1925
Emperor Vs Jitendra Nath Boss
Calcutta High Court · (1925) ILR (Cal) 590
Criminal Procedure Code, 1898 (CrPC) — Section 226, 333, 491Letters Patent Act, 1865 — Section 23, 24
COURT ARCHIVE
Calcutta High Court judgments, 1925
670 judgments · page 34 of 34
High Courts07 Jan 1925
Emperor Vs Jitendra Nath Bose and Another
Calcutta High Court · 89 Ind. Cas. 709
Criminal Procedure Code, 1898 (CrPC) — Section 225, 333
High Courts06 Jan 1925
Hara Mohan Banikya Chowdhry and Others Vs Hem Chandra Chakravarty and Others
Calcutta High Court · AIR 1925 Cal 1248
Bengal Tenancy Act, 1885 — Section 7
High Courts06 Jan 1925
Nalini Kanta Mukherji and Others Vs Hari Nikari and Another
Calcutta High Court · AIR 1925 Cal 663
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts06 Jan 1925
Nabin Chandra Haldar Vs Bipin Chandra Haldar and Others
Calcutta High Court · AIR 1926 Cal 229 : 87 Ind. Cas. 555
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Limitation Act, 1963 — Section 18
High Courts06 Jan 1925
Nalinikanta Mukherji and Others Vs Hari Nikari and Another
Calcutta High Court · 86 Ind. Cas. 779
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts05 Jan 1925
Madhusudhan Kowar Vs Girindra Narayan Singha
Calcutta High Court · AIR 1925 Cal 1185 : 87 Ind. Cas. 561
High Courts05 Jan 1925
Jnanendra Nath Roy and Another Vs Nalini Mohan Ghose and Others
Calcutta High Court · AIR 1925 Cal 1262 : 87 Ind. Cas. 565
Bengal Tenancy Act, 1885 — Section 29
High Courts02 Jan 1925
Askaran Choutmal Vs The E.I.Ry. Co.
Calcutta High Court · (1925) ILR (Cal) 386