COURT ARCHIVE

Calcutta High Court judgments, 1925

670 judgments · page 33 of 34

High Courts14 Jan 1925

Indra Narain Manna Vs Sarbasova Dasi

Calcutta High Court · AIR 1925 Cal 743

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High Courts13 Jan 1925

Nabin Chandra Saha Poddar and Others Vs Dudu Mia and Others

Calcutta High Court · AIR 1925 Cal 1193 : 87 Ind. Cas. 767

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High Courts13 Jan 1925

Chandra Mohan Talukdar Vs Shaikh Elim

Calcutta High Court · AIR 1926 Cal 415

Evidence Act, 1872 — Section 13

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High Courts13 Jan 1925

W.H. Thomas Vs Mrs. Thomas and Another

Calcutta High Court · AIR 1925 Cal 585

Divorce Act, 1869 — Section 2

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High Courts13 Jan 1925

Nuruddin Ahmed, Receiver Vs Subodh Chandra Mitra

Calcutta High Court · AIR 1925 Cal 1174 : 87 Ind. Cas. 808

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High Courts12 Jan 1925

Radha Krishna Marwari Vs Sarbeswar Nag and Another

Calcutta High Court · AIR 1925 Cal 684a

Evidence Act, 1872 — Section 11, 13, 21

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High Courts12 Jan 1925

Bhuban Mohan Ghose Vs Co-operative Hindusthan Bank Ltd. and Others

Calcutta High Court · AIR 1925 Cal 973

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22

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High Courts12 Jan 1925

J.C. Das Vs Cachar Native Joint Stock Company Ltd. and Others

Calcutta High Court · AIR 1926 Cal 349

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High Courts12 Jan 1925

Radha Kishan Marwari Vs Sarbeswar Nag and Others

Calcutta High Court · 86 Ind. Cas. 674

Evidence Act, 1872 — Section 21

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High Courts12 Jan 1925

J.C. Das Vs The Cachar Native Joint Stock Company, Ltd. and Others

Calcutta High Court · 87 Ind. Cas. 764

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 11

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High Courts12 Jan 1925

Surendra Nath Chaudhury Vs Lakshan Chandra Ray Chaudhury and Others

Calcutta High Court · AIR 1926 Cal 213 : 87 Ind. Cas. 744

Bengal Tenancy Act, 1885 — Section 173

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High Courts09 Jan 1925

Gurudas Saha Vs Shaikh Hira Gazi

Calcutta High Court · AIR 1926 Cal 319

Civil Procedure Code, 1908 (CPC) — Section 60

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High Courts09 Jan 1925

Bejoy Chand Mahatab Vs Kali Prasanna Seal and Others

Calcutta High Court · AIR 1925 Cal 752 : 87 Ind. Cas. 708

Transfer of Property Act, 1882 — Section 106

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High Courts09 Jan 1925

Rahimuddin Sarkar and Others Vs Umesh Chandra Khasnabish

Calcutta High Court · AIR 1926 Cal 115 : 87 Ind. Cas. 694

Evidence Act, 1872 — Section 11

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High Courts08 Jan 1925

Jessarat and Others Vs Emperor

Calcutta High Court · AIR 1925 Cal 729 : 87 Ind. Cas. 833

Criminal Procedure Code, 1898 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 149, 457

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High Courts08 Jan 1925

Abdul Rahim and Others Vs King-Emperor

Calcutta High Court · AIR 1925 Cal 926

Penal Code, 1860 (IPC) — Section 120B, 201, 302

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High Courts08 Jan 1925

Sourendra Nath Mitra and Another Vs Jatindra Nath Ghose and Others

Calcutta High Court · AIR 1925 Cal 990 : 87 Ind. Cas. 737

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5

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High Courts07 Jan 1925

Kapil Mandal and Others Vs Rabbani Sheikh

Calcutta High Court · AIR 1925 Cal 1039

Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 323, 325

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High Courts07 Jan 1925

Official Trustee of Bengal Vs Sagar Paik and Others

Calcutta High Court · AIR 1925 Cal 1011

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High Courts07 Jan 1925

Emperor Vs Jitendra Nath Bose

Calcutta High Court · AIR 1925 Cal 902

Criminal Procedure Code, 1898 (CrPC) — Section 333

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