High Courts22 Dec 1932
In Re: Anukul Chandra Parihal and Another; Dainik Nayak and Swadesh Press
Calcutta High Court · AIR 1933 Cal 278
Government of India Act, 1915 — Section 72Press (Emergency Powers) Act, 1931 — Section 23
COURT ARCHIVE
Calcutta High Court judgments, 1932
355 judgments · page 1 of 18
High Courts22 Dec 1932
Kaliram Majumdar Vs Dulalram Choudhury and Another
Calcutta High Court · AIR 1933 Cal 544
Transfer of Property Act, 1882 — Section 54
High Courts22 Dec 1932
Satyaniranjan Chakravarty and Others Vs Habibar Sobhan
Calcutta High Court · AIR 1933 Cal 393
High Courts20 Dec 1932
Surendra Nath Sarkar Vs Poornachandra Mukherji
Calcutta High Court · AIR 1933 Cal 609
Transfer of Property Act, 1882 — Section 106
High Courts20 Dec 1932
S.R. Varma Vs Emperor
Calcutta High Court · AIR 1933 Cal 243
Calcutta Municipal Act, 1923 — Section 391
High Courts20 Dec 1932
Priyambada Debee Vs Bholanath Basu
Calcutta High Court · AIR 1933 Cal 534 : 145 Ind. Cas. 663
Bengal Tenancy Act, 1885 — Section 167
High Courts19 Dec 1932
Majidan Bewa and Others Vs Basanta Kumar Basu
Calcutta High Court · AIR 1933 Cal 772
Bengal Tenancy Act, 1885 — Section 178
High Courts19 Dec 1932
H.G. Bolton Vs Emperor
Calcutta High Court · AIR 1933 Cal 240
Criminal Procedure Code, 1898 (CrPC) — Section 528BHigh Courts Act, 1865 — Section 3Penal Code, 1860 (IPC) — Section 408, 468
High Courts19 Dec 1932
Abbas Bahara and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 362
Penal Code, 1860 (IPC) — Section 366A
High Courts14 Dec 1932
Hari Nath and Others Vs Kulesh Chandra Ghose
Calcutta High Court · AIR 1933 Cal 793
High Courts14 Dec 1932
Badal Chandra Sadhukhan Vs Debendra Nath Dey
Calcutta High Court · AIR 1933 Cal 612 : 145 Ind. Cas. 892
Bengal Tenancy Act, 1885 — Section 182
High Courts13 Dec 1932
Lalit Mohan Ray and Others Vs Kali Mohan Saha and Others
Calcutta High Court · AIR 1933 Cal 615
High Courts13 Dec 1932
Nishi Kanta Chatterji Vs King-Emperor
Calcutta High Court · (1932) 12 CAL CK 0026
High Courts13 Dec 1932
Arjun Chandra Mandal and Others Vs Trailakya Mani Dassi and Others
Calcutta High Court · AIR 1933 Cal 610
Bengal Tenancy Act, 1885 — Section 85
High Courts13 Dec 1932
Nishikanta Chatterji Vs Behari Kahar
Calcutta High Court · AIR 1933 Cal 532 : 145 Ind. Cas. 660
Penal Code, 1860 (IPC) — Section 182
High Courts13 Dec 1932
Kanai Das Mohanta Vs Narayanganj Municipality
Calcutta High Court · AIR 1933 Cal 553 : 145 Ind. Cas. 692
Bengal Municipal Act, 1932 — Section 200, 6(11)
High Courts12 Dec 1932
Abdul Majid and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 537 : 145 Ind. Cas. 656
Criminal Procedure Code, 1898 (CrPC) — Section 337Penal Code, 1860 (IPC) — Section 402
High Courts12 Dec 1932
Banowari Lal Saha and Another Vs Gopal Chandra Saha and Others
Calcutta High Court · AIR 1933 Cal 643
High Courts12 Dec 1932
Beni Madhab Khettry Vs Abdul Razak
Calcutta High Court · AIR 1933 Cal 673
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Dec 1932
Ashutosh Basu Vs Gouri Sankar Saha and Others
Calcutta High Court · AIR 1934 Cal 118