High Courts09 Dec 1932
Sudhindra Kumar Roy and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 354
Arms Act, 1959 — Section 19(e)Criminal Procedure Code, 1898 (CrPC) — Section 271Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Calcutta High Court judgments, 1932
355 judgments · page 2 of 18
High Courts09 Dec 1932
Gouri Sankar Ram Kumar Vs Sashi Bhusan Das Bairagya
Calcutta High Court · AIR 1933 Cal 501
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts09 Dec 1932
Emperor Vs Panchanon Sarkar
Calcutta High Court · AIR 1933 Cal 404
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 477A
High Courts08 Dec 1932
C.G. Lloyd Vs Emperor
Calcutta High Court · AIR 1933 Cal 136
Penal Code, 1860 (IPC) — Section 409
High Courts08 Dec 1932
Makhan Lal Pal Vs Sakhi
Calcutta High Court · AIR 1933 Cal 552 : 145 Ind. Cas. 700
Criminal Procedure Code, 1898 (CrPC) — Section 200, 345Penal Code, 1860 (IPC) — Section 447
High Courts08 Dec 1932
Shyam Sundar Debanshi Vs Sm. Kamal Kumari Dassi and Others
Calcutta High Court · AIR 1933 Cal 769
High Courts08 Dec 1932
Susheelasundaree Dasee Vs Bishnupada De
Calcutta High Court · AIR 1933 Cal 622
Bengal Tenancy Act, 1885 — Section 174
High Courts08 Dec 1932
Makhan Lal Pal Vs Khuki Sundari Dasya
Calcutta High Court · (1932) 12 CAL CK 0009
High Courts08 Dec 1932
Dhirendra Nath Mukherjee Vs Nutbehary Munshi and Others
Calcutta High Court · AIR 1933 Cal 660
High Courts07 Dec 1932
Dharani Kanta Chakrabarty and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 594
Arms Act, 1959 — Section 19(f), 20Explosive Substances Act, 1908 — Section 5Penal Code, 1860 (IPC) — Section 411
High Courts07 Dec 1932
Rajendranath Paramanik Vs Tushtamayee Dasee
Calcutta High Court · AIR 1933 Cal 549 : 145 Ind. Cas. 602
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 7
High Courts06 Dec 1932
Sadananda Moral and Others Vs Heirs of Late Govinda Moral and Others
Calcutta High Court · AIR 1933 Cal 725
Bengal Tenancy Act, 1885 — Section 29
High Courts06 Dec 1932
S.W. Colbert Vs Mrs. H. Colbert
Calcutta High Court · AIR 1933 Cal 776 : 147 Ind. Cas. 914
High Courts05 Dec 1932
Jotindra Nath Roy Chowdhury Vs Raj Lakshmi Debi
Calcutta High Court · AIR 1933 Cal 449 : 145 Ind. Cas. 338
High Courts02 Dec 1932
Manmatha Nath Biswas Vs Emperor
Calcutta High Court · AIR 1933 Cal 132
Arms Act, 1959 — Section 19(f)
High Courts01 Dec 1932
Tushar Kanti Ghose and Another Vs The Governor of Bengal in Council
Calcutta High Court · AIR 1933 Cal 118
Government of India Act, 1919 — Section 49(1)
High Courts01 Dec 1932
Sm. Sakhisona Dasi Vs Prankrishna Das and Others
Calcutta High Court · AIR 1933 Cal 566
High Courts01 Dec 1932
Chittya Ranjan Das and Others Vs Emperor
Calcutta High Court · AIR 1933 Cal 509
High Courts01 Dec 1932
Santo Singh Vs Emperor
Calcutta High Court · AIR 1933 Cal 495 : 145 Ind. Cas. 177
Arms Act, 1959 — Section 19(f)