High Courts01 Dec 1932
His Excellency The Governor of Bengal in Council Vs Tusharkanti Ghosh
Calcutta High Court · (1932) 12 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments, 1932
355 judgments · page 3 of 18
High Courts30 Nov 1932
Moosa Haji Abdul Shakoor Vs Emperor
Calcutta High Court · AIR 1933 Cal 189
Penal Code, 1860 (IPC) — Section 406
High Courts30 Nov 1932
Arman Ulla and Others Vs Jainulla
Calcutta High Court · AIR 1933 Cal 599 : 145 Ind. Cas. 569
Penal Code, 1860 (IPC) — Section 215
High Courts29 Nov 1932
Boymkesh Chatterji and Another Vs Emperor
Calcutta High Court · AIR 1933 Cal 353
Police Act, 1861 — Section 32
High Courts28 Nov 1932
(Peter William) Cresswell Vs (Olive Catherine) Cresswell
Calcutta High Court · AIR 1933 Cal 524
High Courts28 Nov 1932
Sarat Chandra Saha and Another Vs Bepin Behari Chakerbutty and Others
Calcutta High Court · AIR 1933 Cal 687
High Courts25 Nov 1932
Nagendra Nath Adhikari Vs Emperor
Calcutta High Court · AIR 1933 Cal 192
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts24 Nov 1932
In Re: Mr. H. Pleader
Calcutta High Court · AIR 1933 Cal 344
Legal Practitioners Act, 1879 — Section 14Penal Code, 1860 (IPC) — Section 500
High Courts24 Nov 1932
Shekandar Mia Vs Emperor
Calcutta High Court · AIR 1933 Cal 614 : 145 Ind. Cas. 824
Penal Code, 1860 (IPC) — Section 182
High Courts24 Nov 1932
Abdul Latif Munshi and Others Vs Ahmad
Calcutta High Court · AIR 1933 Cal 515
Criminal Procedure Code, 1898 (CrPC) — Section 421Penal Code, 1860 (IPC) — Section 379
High Courts24 Nov 1932
Satyakel Dutt Vs Romesh Chunder Sen
Calcutta High Court · AIR 1933 Cal 658
Contract Act, 1872 — Section 25(3)Limitation Act, 1963 — Section 19
High Courts23 Nov 1932
Basanta Kumar Sarkar and Another Vs Panch Cowri Mandal and Others
Calcutta High Court · AIR 1933 Cal 459 : 150 Ind. Cas. 244
Bengal Tenancy Act, 1885 — Section 49
High Courts23 Nov 1932
Mohanta Bhagawan Das Vs Bhupendranarayan Singha
Calcutta High Court · AIR 1933 Cal 527
Bengal Tenancy Act, 1885 — Section 153, 3(5)
High Courts23 Nov 1932
Rajeswar Saha and Others Vs Sheik Yadali and Others
Calcutta High Court · AIR 1933 Cal 461 : 145 Ind. Cas. 123
Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 6(e)
High Courts23 Nov 1932
Amulyacharan Mitra Vs Prakashchandra Mitra and Another
Calcutta High Court · AIR 1933 Cal 502 : 145 Ind. Cas. 313
High Courts22 Nov 1932
Rabindra Nath Dhar Vs Emperor
Calcutta High Court · AIR 1933 Cal 332
Criminal Procedure Code, 1898 (CrPC) — Section 196Penal Code, 1860 (IPC) — Section 294A
High Courts18 Nov 1932
Emperor Vs Sarafat Hossain and Another
Calcutta High Court · AIR 1933 Cal 791
Criminal Procedure Code, 1898 (CrPC) — Section 435, 438Opium Act, 1878 — Section 9
High Courts18 Nov 1932
Khajeh Habibullah and Others Vs Abdul Karim Abu Ahmed Khan and Others
Calcutta High Court · AIR 1933 Cal 462 : 145 Ind. Cas. 116
Limitation Act, 1963 — Section 5
High Courts18 Nov 1932
Ban Behari Chatterji and Others Vs Bhukhan Lal Choudhury
Calcutta High Court · AIR 1933 Cal 511
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Nov 1932
Emperor Vs Sarafat Hussain and Others
Calcutta High Court · 146 Ind. Cas. 354
Criminal Procedure Code, 1898 (CrPC) — Section 435, 438Opium Act, 1878 — Section 9