High Courts22 Dec 1942
Moulavi Asimuddin Ahmed and Others Vs Md. Maizuddin Khan and Others
Calcutta High Court · AIR 1943 Cal 189
Bengal Village Self-Government Act, 1919 — Section 6(1)
COURT ARCHIVE
Calcutta High Court judgments, 1942
238 judgments · page 1 of 12
High Courts22 Dec 1942
Mahendra Nath Surul and Another Vs Netai Charan Ghosh and Others
Calcutta High Court · AIR 1944 Cal 241
Evidence Act, 1872 — Section 90Succession Act, 1925 — Section 63
High Courts16 Dec 1942
Kumar Prasanna Ghosh Vs Satish Chandra Ghose and Another
Calcutta High Court · AIR 1943 Cal 152
Bengal Money Lenders Act, 1940 — Section 36(6)(a)(i)
High Courts11 Dec 1942
Purna Chandra Adhicary Vs Joy Chand Lall Babu and Others
Calcutta High Court · AIR 1943 Cal 179
Bengal Money Lenders Act, 1940 — Section 36
High Courts09 Dec 1942Allowed
Ram Ranjan Das Vs Maharaj Bahadur Sinha
Calcutta High Court · (1942) 12 CAL CK 0008
High Courts09 Dec 1942Dismissed
H.V. Low and Co. Ltd. Vs Raja Pramatha Nath Malia and Others
Calcutta High Court · (1942) 12 CAL CK 0007
High Courts03 Dec 1942
Suresh Chandra Basak Vs Benode Lal Pal
Calcutta High Court · AIR 1943 Cal 628
Bengal Money Lenders Act, 1940 — Section 36, 36(2)(e)
High Courts03 Dec 1942
Rohini Ranjan Das Vs Umesh Chandra Datta
Calcutta High Court · AIR 1943 Cal 211
Bengal Land Revenue Sales Act, 1868 — Section 12
High Courts30 Nov 1942
Dr. Niranjan Das Mohan Vs Mrs. Ena Mohan and Others
Calcutta High Court · AIR 1943 Cal 146
Divorce Act, 1869 — Section 10, 34
High Courts01 Sept 1942
Sailendra Nath Mitter and Another Vs Emperor
Calcutta High Court · AIR 1944 Cal 92
Criminal Procedure Code, 1898 (CrPC) — Section 235, 239Penal Code, 1860 (IPC) — Section 120, 24, 378, 381, 405
High Courts01 Sept 1942
National Tobacco Co. of India Ltd. Vs Mahmoodinnessa Begum
Calcutta High Court · (1942) 09 CAL CK 0001
High Courts28 Aug 1942
Fateh Chand Mahesri Vs Akimuddin Chaudhuri
Calcutta High Court · AIR 1943 Cal 108
Bengal Money Lenders Act, 1940 — Section 36, 36(2a)
High Courts28 Aug 1942
Kshetra Mohan Dass Vs D. Basu C.A. Official Liquidator of East Bengal Sugar Mills Ltd. and Others
Calcutta High Court · AIR 1943 Cal 105
High Courts27 Aug 1942
Hiranya Bhusan Mukherjee and Others Vs Gouri Dutt Maharaj and Others
Calcutta High Court · AIR 1943 Cal 227
Transfer of Property Act, 1882 — Section 52
High Courts27 Aug 1942
Baraset Basirhat Light Railway Co., Ltd. Vs Nrisingha Charan Nandi Chowdhury
Calcutta High Court · AIR 1943 Cal 128
Railways Act, 1890 — Section 7(1)(f)
High Courts27 Aug 1942
Jatis Chandra Pal Choudhury and Others Vs Kshirode Kumar Pramanick, Manager to estate of Hari Bangsha Pal Choudhury and Others
Calcutta High Court · AIR 1943 Cal 319
Bengal Tenancy Act, 1885 — Section 148A
High Courts26 Aug 1942
Joseph Mayr Vs Charles Warwick Rivaz
Calcutta High Court · (1942) 08 CAL CK 0028
High Courts25 Aug 1942
Bamapada Ghosh Vs Satish Chandra Sur
Calcutta High Court · AIR 1943 Cal 235
Succession Act, 1925 — Section 228
High Courts25 Aug 1942
Khetai Molla Vs Nityananda Sarkar and Others
Calcutta High Court · AIR 1944 Cal 263
Bengal Agricultural Debtors Act, 1936 — Section 33, 52, 52(2a), 8
High Courts20 Aug 1942
Nirode Barani Debya and Another Vs Sisir Kumar Mukherjee
Calcutta High Court · AIR 1942 Cal 616
Bengal Money Lenders Act, 1940 — Section 86(b)