High Courts19 Aug 1942
Baidyanath Nandi and Others Vs Shyama Sundar Nandi managing shebait of Sri Sri Iswar Lakshmi Janardan Thakur and Others
Calcutta High Court · AIR 1943 Cal 427
COURT ARCHIVE
Calcutta High Court judgments, 1942
238 judgments · page 2 of 12
High Courts18 Aug 1942
Abhoy Kanta Gohain Vs Gopinath Deb Goswami and Others
Calcutta High Court · AIR 1943 Cal 460
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 14(1)
High Courts17 Aug 1942Dismissed
Kalidas Bose Vs Mahendra Nath Mukherjee
Calcutta High Court · (1942) 08 CAL CK 0027
High Courts14 Aug 1942
Bogra Bank Ltd. Vs Ramani Mohan Choudhury
Calcutta High Court · AIR 1943 Cal 569
Bengal Money Lenders Act, 1940 — Section 36(6)
High Courts13 Aug 1942
Chandrabhan Bilotia and Another Vs Ganpatrai and Sons
Calcutta High Court · AIR 1944 Cal 127
Evidence Act, 1872 — Section 1
High Courts12 Aug 1942
Banamali Charan Bhunia and Another Vs Dharanidhar Bhunia
Calcutta High Court · AIR 1943 Cal 41
Penal Code, 1860 (IPC) — Section 417
High Courts12 Aug 1942
Pramatha Nath Sanyal Vs Sailesh Chandra Chowdhury
Calcutta High Court · AIR 1943 Cal 214
Bengal Money Lenders Act, 1940 — Section 34
High Courts11 Aug 1942
Monfar Raja Choudhury Vs Dewan Rowsan Kamar Khatun Choudhury and Others
Calcutta High Court · AIR 1943 Cal 586
Specific Relief Act, 1877 — Section 21(g), 27A
High Courts11 Aug 1942
Bireswar Moral and Another Vs Indu Bhushan Kundu and Others
Calcutta High Court · AIR 1943 Cal 573
Bengal Agricultural Debtors Act, 1936 — Section 34Civil Procedure Code, 1908 (CPC) — Section 9
High Courts11 Aug 1942
Haradhone Palit and Another Vs Panchanan Palit
Calcutta High Court · AIR 1943 Cal 570
Bengal Tenancy Act, 1885 — Section 105
High Courts07 Aug 1942
Prosanna Kumar Roy Choudhury Vs Smt. Adya Sakti Dasi
Calcutta High Court · AIR 1942 Cal 586
Bengal Tenancy Act, 1885 — Section 26F
High Courts07 Aug 1942
Krishna Chandra Saha and Others Vs Jogesh Chandra Saha and Others
Calcutta High Court · AIR 1943 Cal 140
High Courts06 Aug 1942
Ajay Kanta Poddar and Another Vs Sushila Sundari Poddar and Others
Calcutta High Court · (1942) 08 CAL CK 0024
High Courts06 Aug 1942
Amar Nath Misra and Others Vs Trilochandas Dutta and Others
Calcutta High Court · AIR 1943 Cal 565
Evidence Act, 1872 — Section 92
High Courts06 Aug 1942
Birendra Lal Das Choudhuri and Others Vs Abdul Hekim
Calcutta High Court · AIR 1943 Cal 155
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Aug 1942
Royal Calcutta Turf Club Vs Corporation of Calcutta
Calcutta High Court · AIR 1943 Cal 166
Calcutta Municipal Act, 1923 — Section 127(a)
High Courts05 Aug 1942
Jitendra Chandra Roy Chowdhury and Another Vs S.N. Banerjee, Barrister-at-Law
Calcutta High Court · AIR 1943 Cal 181
Contract Act, 1872 — Section 63Evidence Act, 1872 — Section 92(4)
High Courts03 Aug 1942
Dharendra Krishna Mukherji and Another Vs Nihar Ganguly and Others
Calcutta High Court · AIR 1943 Cal 266
Bengal Patni Taluks Regulation, 1819 — Section 10, 8
High Courts31 Jul 1942
Bijoynagar Tea Co., Ltd. and Others Vs Indian Tea Licensing Committee
Calcutta High Court · AIR 1943 Cal 156
Tea Control Act, 1933 — Section 23