High Courts13 Jul 1942
Kunja Lal Bhuiya Vs Hara Lal Bhuiya
Calcutta High Court · AIR 1943 Cal 162
Contract Act, 1872 — Section 19A
COURT ARCHIVE
Calcutta High Court judgments, 1942
238 judgments · page 4 of 12
High Courts13 Jul 1942
Sree Sreejut Maharaja Sir Bir Bikram Kishore Manikya Bahadur Vs Tafazzal Hossain and Others
Calcutta High Court · AIR 1942 Cal 587
Bengal Tenancy Act, 1885 — Section 168A
High Courts10 Jul 1942
Pashupati Nath Pal and Others Vs Durjodhan Roy Chaudhury and Others
Calcutta High Court · AIR 1943 Cal 160
Transfer of Property Act, 1882 — Section 76(b)
High Courts09 Jul 1942
P. Banerjee, Sanitary Inspector Vs Murli Mohan Das and Another
Calcutta High Court · AIR 1943 Cal 30
Calcutta Municipal Act, 1923 — Section 406, 407, 488
High Courts06 Jul 1942
The Eastern Steam Navigation Co. Ltd. Vs The Indian Coastal Navigation Co. Ltd.
Calcutta High Court · AIR 1943 Cal 238
High Courts03 Jul 1942
J.H. Zeissen and Co. Ltd. Vs Satya Charan Das and Another
Calcutta High Court · AIR 1943 Cal 534
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts02 Jul 1942
Sachirani Biswas Vs Nagendra Nath
Calcutta High Court · AIR 1942 Cal 552
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts02 Jul 1942
Maharaja Sashi Kanta Acharjya Bahadur Vs Nayjan Bewa and Others
Calcutta High Court · AIR 1942 Cal 611
High Courts02 Jul 1942
Gaibandha Loan Office Vs Musammat Saiyadunnessa Khatun and Others
Calcutta High Court · (1942) 07 CAL CK 0002
High Courts30 Jun 1942
Sm. Bibhabati Devi Vs Kumar Ramendra Narayan Roy and Others
Calcutta High Court · AIR 1942 Cal 498
Government of India Act, 1935 — Section 222(2)
High Courts30 Jun 1942
Commissioners of Pabna Municipality and Another Vs Nirode Sundari Dasya Basak and Another
Calcutta High Court · AIR 1942 Cal 544
Bengal Municipal Act, 1932 — Section 535
High Courts30 Jun 1942
Asmaboo Kurban Hossain and Others Vs Province of Bengal
Calcutta High Court · AIR 1942 Cal 569
Calcutta Improvement Act, 1911 — Section 77(2)
High Courts29 Jun 1942
Surendranath Sarkar and Others Vs Sree Sree Iswar Laksmi Durga and Others Established by Harachandra Kundu through their next Friend, Shebait Sailendranath Kundu and Others
Calcutta High Court · AIR 1942 Cal 537
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts29 Jun 1942
Radhica Lal Gossain Vs Jitendra Nath Gossain and Another
Calcutta High Court · AIR 1943 Cal 458
Bengal Money Lenders Act, 1940 — Section 34(1)(b)
High Courts26 Jun 1942Allowed
The Corporation of Calcutta Vs Messrs Shaw Wallace and Co.
Calcutta High Court · (1942) 06 CAL CK 0025
High Courts25 Jun 1942
Radhakishen Mull Vs Maganlal Brothers
Calcutta High Court · AIR 1943 Cal 206
Legal Practitioners Act, 1879 — Section 13
High Courts22 Jun 1942
Indra Sekhar Chakravarty and Others Vs Bidhumukhi Devi and Others
Calcutta High Court · (1942) 06 CAL CK 0023
High Courts22 Jun 1942
Tamluk Loan Office Co. Ltd. Vs Ganga Narayan Kar and Others
Calcutta High Court · (1942) 06 CAL CK 0022
High Courts22 Jun 1942
Purna Chandra Biswas Vs Sm. Kshiroda Sundari Dutt and Others
Calcutta High Court · AIR 1942 Cal 610
Bengal Money Lenders Act, 1940 — Section 36(6)
High Courts19 Jun 1942
Jagabandhu De Vs Akshoy Kumar Sil
Calcutta High Court · AIR 1943 Cal 137
Bengal Money Lenders Act, 1940 — Section 36, 36(1)