High Courts31 Jul 1942
Bhupal Chandra Sircar and Others Vs Jagad Bhusan Sircar and Others
Calcutta High Court · AIR 1943 Cal 344
Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
Calcutta High Court judgments, 1942
238 judgments · page 3 of 12
High Courts30 Jul 1942
Mati Lal Dutta and Others Vs Bejoy Lal alias Nath Chakravarty and Others
Calcutta High Court · AIR 1943 Cal 455
Companies Act, 1956 — Section 153
High Courts30 Jul 1942
Manmatha Nath Dutta Vs Sm. Saibalini Debi Banerjee and Others
Calcutta High Court · AIR 1943 Cal 356
Village Chaukidari Act, 1870 — Section 50
High Courts29 Jul 1942
Adinath Bhattacharjee Vs Krishna Chandra Bhattacharjee and Others
Calcutta High Court · AIR 1943 Cal 474
Transfer of Property Act, 1882 — Section 106, 107
High Courts28 Jul 1942Dismissed
Baikuntha Chandra Das Gupta and Others Vs Suresh Chandra Dutta and Another
Calcutta High Court · (1942) 07 CAL CK 0007
High Courts27 Jul 1942
Gaibandha Loan Office Ltd. Vs Mt. Saiyadunnessa Khatun and Others
Calcutta High Court · AIR 1943 Cal 114
Evidence Act, 1872 — Section 35Public Demands Recovery Act, 1918 — Section 22, 23
High Courts27 Jul 1942Dismissed
Asiraddin Sardar and Others Vs Sreemati Santosh Mohini Dasi
Calcutta High Court · (1942) 07 CAL CK 0001
High Courts22 Jul 1942
Dhaniram Agarwalla Vs Bholanath Nandi
Calcutta High Court · (1942) 07 CAL CK 0008
High Courts20 Jul 1942
Ramlal Bhadani and Another Vs Dass Bank Ltd. and Another
Calcutta High Court · AIR 1944 Cal 143
Negotiable Instruments Act, 1881 (NI) — Section 131
High Courts18 Jul 1942
London and Lancashire Insurance Co. Ltd. Vs Binoy Krishna Mitra
Calcutta High Court · AIR 1945 Cal 218
Contract Act, 1872 — Section 23Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts17 Jul 1942Dismissed
Ganesh Chandra Das and Another Vs Jogendranath Nayaban and Others
Calcutta High Court · (1942) 07 CAL CK 0026
High Courts17 Jul 1942
Baikuntha Nath Haldar Vs Kishori Mohan Banerjee and Another
Calcutta High Court · AIR 1943 Cal 133
Provincial Insolvency Act, 1920 — Section 37
High Courts17 Jul 1942
Madhu Mian and Others Vs Rajaram Barai and Another
Calcutta High Court · AIR 1943 Cal 177
Bengal Tenancy Act, 1885 — Section 26(g)(5)
High Courts17 Jul 1942
Brojendra Kumar Bandopadhyaya and Others Vs Mt. Bilquis Khanam and Others
Calcutta High Court · AIR 1943 Cal 332
Bengal Patni Taluks Regulation, 1819 — Section 8
High Courts16 Jul 1942
Pramatha Nath Roy Vs Kanakendra Nath Tagore and Others
Calcutta High Court · AIR 1943 Cal 17
Bengal Money Lenders Act, 1940 — Section 30(1)(c)
High Courts15 Jul 1942
Municipal Commissioners Vs Krishna Lal Pal and Others
Calcutta High Court · AIR 1943 Cal 234
Bengal Municipal Act, 1932 — Section 241(3)
High Courts15 Jul 1942
Bhowanipur Banking Corporation, Ltd. Vs Bejoy Kumar Addy and Others
Calcutta High Court · AIR 1942 Cal 556
Companies Act, 1956 — Section 153
High Courts14 Jul 1942
Nakul Chandra Gangopadhaya Vs Nakul Chandra Ganguli and Others
Calcutta High Court · AIR 1943 Cal 237
Bengal Tenancy Act, 1885 — Section 168ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts13 Jul 1942
Gajanand Chowdhury Vs Haribux Lahoti and Others
Calcutta High Court · AIR 1943 Cal 634
Evidence Act, 1872 — Section 92
High Courts13 Jul 1942
Jugal Kishore Banerjee Vs Sreeram Chatterjee and Another
Calcutta High Court · AIR 1943 Cal 264
Bengal Tenancy Act, 1885 — Section 115, 50