High Courts18 Jun 1942
Daityari Tripatty Vs Subodh Chandra Chowdhury
Calcutta High Court · AIR 1942 Cal 575
Penal Code, 1860 (IPC) — Section 408
COURT ARCHIVE
Calcutta High Court judgments, 1942
238 judgments · page 5 of 12
High Courts17 Jun 1942
Khalilar Rahman and Others Vs Sm. Mamuda Khatoon and Others
Calcutta High Court · AIR 1943 Cal 446
Land Revenue Sales Act, 1868 — Section 12, 14
High Courts17 Jun 1942
Reliance Jute Mills Co. Ltd. Vs Dukhi Shah and Another
Calcutta High Court · AIR 1942 Cal 550
West Bengal Non-Agricultural Tenancy (Temporary Provisions) Act, 1940 — Section 3
High Courts15 Jun 1942
Bhupendra Nath Mukherjee Vs Commissioner of Utterpara Municipality and Others
Calcutta High Court · AIR 1943 Cal 254
High Courts15 Jun 1942
Kalidas Saha Vs Rai Kiran Chandra Roy Bahadur and Others
Calcutta High Court · AIR 1942 Cal 521
Bengal Tenancy Act, 1885 — Section 168A
High Courts10 Jun 1942Dismissed
Sree Amiya Krishna Khan Vs Sree Debendra Lal Khan
Calcutta High Court · (1942) 06 CAL CK 0014
High Courts10 Jun 1942
Rai Harendra Nath Chaudhury Vs Rai Sourindra Nath Choudhury and Others
Calcutta High Court · AIR 1942 Cal 559
Limitation Act, 1963 — Section 3
High Courts09 Jun 1942
Keshabdeo Kedia Vs P. Banerjee, Sanitary Inspector, Howrah Municipality
Calcutta High Court · AIR 1943 Cal 31
Calcutta Municipal Act, 1923 — Section 535, 535(2)Evidence Act, 1872 — Section 60
High Courts05 Jun 1942Allowed
Municipal Commissioners of the Pabna Municipality Vs Naba Govinda Choudhury
Calcutta High Court · (1942) 06 CAL CK 0024
High Courts05 Jun 1942
Manindra Kumar Majumdar Vs Emperor
Calcutta High Court · AIR 1943 Cal 236
Criminal Procedure Code, 1898 (CrPC) — Section 514Penal Code, 1860 (IPC) — Section 307
High Courts04 Jun 1942
Province of Bengal Vs Heirs of late Sachindra Kumar Roy and Sm. Purna Sashi Chaudhurani and Others
Calcutta High Court · AIR 1943 Cal 125
High Courts03 Jun 1942
Haripada Dutta Vs Ramsristi Kundu
Calcutta High Court · AIR 1943 Cal 250
Bengal Agricultural Debtors Act, 1936 — Section 40A
High Courts03 Jun 1942
Annada Charan Chakravarti and Others Vs Emperor
Calcutta High Court · AIR 1943 Cal 251
Criminal Procedure Code, 1898 (CrPC) — Section 107, 514
High Courts29 May 1942
Surendra Nath Dutt Vs Malati and Another
Calcutta High Court · AIR 1942 Cal 546
Divorce Act, 1869 — Section 17
High Courts29 May 1942
Hirendra Lal Sarkar Vs Smt. Kanaklata Choudhurani and Others
Calcutta High Court · AIR 1942 Cal 510
Bengal Tenancy Act, 1885 — Section 26F
High Courts28 May 1942
Haridas Saha Vs Dulal Chandra Sadhukhan
Calcutta High Court · AIR 1943 Cal 103
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476A, 476B
High Courts26 May 1942
Nirendra Nath Banerjee Vs Birendra Nath Chatterjee
Calcutta High Court · AIR 1942 Cal 480
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 May 1942
Radhakissen Mull Vs Sohanlal Mohanlal
Calcutta High Court · (1942) 05 CAL CK 0022