High Courts04 May 1942Dismissed
Sailabala Dassi Vs Harish Chandra De
Calcutta High Court · (1942) 05 CAL CK 0007
COURT ARCHIVE
Calcutta High Court judgments, 1942
238 judgments · page 7 of 12
High Courts30 Apr 1942
Dindayal Shah Vs The Trustees for the Improvement of Calcutta
Calcutta High Court · (1942) 04 CAL CK 0015
High Courts30 Apr 1942Dismissed
Kumar Ramendra Nath Roy and Others Vs Sm. Bibhabati Roy and Others
Calcutta High Court · (1942) 04 CAL CK 0001
High Courts27 Apr 1942
National Iron and Steel Co., Ltd. and Others Vs Electric Inspector
Calcutta High Court · AIR 1943 Cal 29
Civil Procedure Code, 1882 — Section 247Electricity Rules, 1937 — Rule 49(1), 49(3), 54
High Courts24 Apr 1942
In the Gooods of Nanibala Debi deceased Ordhendra Commar Gangoly Vs Harishikesh Chatterjee
Calcutta High Court · AIR 1944 Cal 198
High Courts23 Apr 1942
Atul Chandra Chakravarti and Others Vs Upendra Narayan Mukhopadhyaya
Calcutta High Court · AIR 1942 Cal 478
Bengal Tenancy Act, 1885 — Section 168A
High Courts23 Apr 1942
Haramohan Deb Nath Vs Jaha Baksha Patwari
Calcutta High Court · AIR 1943 Cal 25
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 414, 75
High Courts23 Apr 1942
Bansori Lal Sarkar, Receiver to the estate of Gostabehari Majumdar and Biswanath Majumdar Vs Rabindra Nath Biswas, Judgment-debtor and Others
Calcutta High Court · AIR 1943 Cal 131
High Courts21 Apr 1942
Rai Chandi Charan Chatterjee Bahadur Vs Tara Nath Dutta and Others
Calcutta High Court · AIR 1942 Cal 452a
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts17 Apr 1942
Sk. Abdul and Others Vs Emperor
Calcutta High Court · AIR 1943 Cal 121
Public Gambling Act, 1867 — Section 3
High Courts16 Apr 1942Dismissed
Pran Hari Baidya and Others Vs Jogesh Chandra Chowdhury and Others
Calcutta High Court · (1942) 04 CAL CK 0005
High Courts02 Apr 1942
Prafulla Kumar Das Gupta Vs Kamini Kumar Chakravarty
Calcutta High Court · AIR 1942 Cal 476
Bengal Money Lenders Act, 1940 — Section 36
High Courts02 Apr 1942
Hemanta Kumar Mukherjee Vs Basanta Kumar Mukherjee and Another
Calcutta High Court · AIR 1943 Cal 26
Bengal Money Lenders Act, 1940 — Section 28(1), 30, 36(1), 36(1), 36(2)
High Courts01 Apr 1942
Nawab Khajeh Habibullah and Others Vs Babu Ananga Mohan Roy and Others
Calcutta High Court · AIR 1942 Cal 571
Succession Act, 1925 — Section 27
High Courts01 Apr 1942
Khaleque Newaz Khan Choudhury and Others Vs Moulvi Choudhury Labibuddin Ahmed Siddique Mutwalli and Another
Calcutta High Court · AIR 1943 Cal 67
Limitation Act, 1963 — Section 28
High Courts01 Apr 1942
The Province of Bengal Vs Maulvi Md. Yusuf and Another
Calcutta High Court · AIR 1943 Cal 122
Land Acquisition Act, 1894 — Section 18, 6
High Courts27 Mar 1942
Satish Chandra Bandapadhya Vs Bishnupada Pal and Others
Calcutta High Court · AIR 1942 Cal 470
Bengal Tenancy Act, 1885 — Section 168A
High Courts27 Mar 1942
Chandu Lal Agarwalla, Karta of joint family and of firm named Hanutram Lekram Agarwalla and Another Vs Bibi Khatemonnessa and Others
Calcutta High Court · AIR 1943 Cal 76
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 47
High Courts27 Mar 1942
Khan Saheb Hatemali Jamadar and Others Vs King-Emperor
Calcutta High Court · (1942) 03 CAL CK 0007
High Courts26 Mar 1942Dismissed
Ganga Prasanna Mukhopadhaya and Others Vs Kumar Brahma Niranjan Chakravarty and Another
Calcutta High Court · (1942) 03 CAL CK 0010