High Courts17 Mar 1942
The Calcutta Celluloid Works, Ltd. Vs Labanya Mohan Ghatak
Calcutta High Court · (1942) 03 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments, 1942
238 judgments · page 9 of 12
High Courts13 Mar 1942
Kalidas Rakshit Vs Saraswati Dasi and Others
Calcutta High Court · AIR 1943 Cal 1
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts13 Mar 1942
Barada Charan Nandi Vs Eastern Union Bank Ltd. and Others
Calcutta High Court · AIR 1942 Cal 389
Bengal Money Lenders Act, 1940 — Section 36
High Courts12 Mar 1942
In Re: Benode Behari Saha and Another
Calcutta High Court · (1942) 03 CAL CK 0038
High Courts12 Mar 1942
Hemendra Nath Sanyal Vs Sashi Bhusan Talukdar
Calcutta High Court · AIR 1943 Cal 101
Bengal Money Lenders Act, 1940 — Section 30
High Courts12 Mar 1942
Nabi Rasool and Others Vs Emperor
Calcutta High Court · AIR 1943 Cal 32
Criminal Procedure Code, 1898 (CrPC) — Section 356(1), 356(2)Penal Code, 1860 (IPC) — Section 395
High Courts11 Mar 1942Dismissed
Chunnu Lal Srimal and Others Vs Amluk Chandji Humut and Another
Calcutta High Court · (1942) 03 CAL CK 0043
High Courts11 Mar 1942
Arun Kumar Basu (Represented by mother Sm. Bijan Rani Basu) and Others Vs Sudhir Chandra Basu and Others
Calcutta High Court · AIR 1943 Cal 143
High Courts10 Mar 1942
Ramkumar De Vs Abhayapada Bhattacharji
Calcutta High Court · AIR 1942 Cal 441
Bengal Money Lenders Act, 1940 — Section 36
High Courts10 Mar 1942
Kshitish Chandra Maitra and Others Vs Satish Chandra Ghosh
Calcutta High Court · AIR 1943 Cal 75
Bengal Money Lenders Act, 1940 — Section 36, 36(1), 36(6)(a)(i)
High Courts10 Mar 1942
Faizaddi Taluqdar Vs Rezia Begum and Others
Calcutta High Court · AIR 1942 Cal 436
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts09 Mar 1942
Prafulla Kumar Roy and Others Vs Sm. Bibhabati Roy and Others
Calcutta High Court · AIR 1942 Cal 369
Bengal Tenancy Act, 1885 — Section 168ACivil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Mar 1942
Manager, Kasimbazar Raj Wards Estate Vs Rakhal Das Tarafdar
Calcutta High Court · AIR 1943 Cal 99
Civil Procedure Code, 1908 (CPC) — Section 115Court of Wards Act, 1879 — Section 10C
High Courts06 Mar 1942
Ashutosh Dey Vs Foolchand Keshabdeo and Another
Calcutta High Court · AIR 1942 Cal 530
Presidency Towns Insolvency Act, 1909 — Section 38
High Courts06 Mar 1942
Smt. Mahamaya Debi and Another Vs Indra Narayan Das
Calcutta High Court · AIR 1942 Cal 532
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts05 Mar 1942
Ananda Mohan Poddar and Others Vs Durga Charan Dutta and Others
Calcutta High Court · AIR 1942 Cal 527
High Courts05 Mar 1942
Mt. Shamsunnessa Khatun Choudhurani Vs Romjan Sheikh and Another
Calcutta High Court · AIR 1942 Cal 428
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Mar 1942
Shyam Kishore De and Others Vs Joy Chandra Datta Ray and Others
Calcutta High Court · AIR 1943 Cal 62
High Courts05 Mar 1942
Bejoy Govinda Basu Vs Noakhali Loan Office Ltd. and Others
Calcutta High Court · AIR 1943 Cal 119
Bengal Agricultural Debtors Act, 1936 — Section 33, 34
High Courts04 Mar 1942
In Re: Goods of Mrs. Lilian Singh (known as Mrs. Lila Singh)
Calcutta High Court · AIR 1943 Cal 93
Civil Procedure Code, 1908 (CPC) — Section 10