High Courts04 Mar 1942
Nagendra Nath Sarkar Vs Krishnapada Sarkar and Another
Calcutta High Court · AIR 1942 Cal 425
Civil Procedure Code, 1908 (CPC) — Section 60(1)(c)
COURT ARCHIVE
Calcutta High Court judgments, 1942
238 judgments · page 10 of 12
High Courts03 Mar 1942
Nagendra Chandra Lahiri and Others Vs Probhat Chandra Deb and Others
Calcutta High Court · AIR 1942 Cal 607
Bengal Tenancy Act, 1885 — Section 105
High Courts03 Mar 1942
Saha Samsuddin alias Shah Shamsuddin Ahamed Vs Serajal Haq
Calcutta High Court · AIR 1942 Cal 567
Bengal Tenancy Act, 1885 — Section 106
High Courts27 Feb 1942
Lal Mohan Chatterjee Vs Suresh Chandra Mukherjee and Others
Calcutta High Court · AIR 1943 Cal 170
Bengal Money Lenders Act, 1940 — Section 36
High Courts27 Feb 1942
Kumud Behari Sen and Others Vs Satyabrata Sen
Calcutta High Court · AIR 1943 Cal 169
Letters Patent Act, 1865 — Clause 15
High Courts27 Feb 1942
Satish Chandra Hui and Others Vs Sudhir Krishna Ghosh and Others
Calcutta High Court · AIR 1942 Cal 429
Bengal Tenancy Act, 1885 — Section 168A
High Courts26 Feb 1942Dismissed
Maharam Ali and Others Vs Mobarak Ali
Calcutta High Court · (1942) 02 CAL CK 0030
High Courts26 Feb 1942
Abdul Majid Mridha Vs Amina Khatun
Calcutta High Court · AIR 1942 Cal 539
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts26 Feb 1942
Sankari Debi and Others Vs Co-operative Urban Bank and Others
Calcutta High Court · AIR 1942 Cal 584
Provincial Insolvency Act, 1920 — Section 4
High Courts26 Feb 1942
Haricharan Karanjai Vs Ulipur Bank Ltd.
Calcutta High Court · AIR 1942 Cal 442
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Feb 1942
Sm. Janaki Debya Vs Hazi Minnatali Dobashi
Calcutta High Court · (1942) 02 CAL CK 0005
High Courts25 Feb 1942
Brojendra Mohan Maitra, Trustee to estate of Radha Raman Chaudhury Vs Sarada Mandal and Others
Calcutta High Court · AIR 1943 Cal 58
Bengal Tenancy Act, 1885 — Section 29, 52
High Courts25 Feb 1942Dismissed
Amanatulla Prodhan Vs Sushil Chandra Chakravarty
Calcutta High Court · (1942) 02 CAL CK 0004
High Courts20 Feb 1942
Nripendra Chand Saha Chowdhury and Others Vs Jowadali Mondal
Calcutta High Court · AIR 1942 Cal 423
Bengal Tenancy Act, 1885 — Section 26F
High Courts20 Feb 1942
Indu Bhusan Pal Vs Emperor
Calcutta High Court · AIR 1942 Cal 440
Penal Code, 1860 (IPC) — Section 411
High Courts19 Feb 1942
In Re: Babu Brojendra Kishore Roy Choudhury
Calcutta High Court · AIR 1942 Cal 467a
High Courts19 Feb 1942
Ruhini Kumar Bhattacharyya Vs Emperor
Calcutta High Court · AIR 1942 Cal 426
Motor Vehicles Act, 1988 — Section 123
High Courts19 Feb 1942
SREEMATI USHARANI ROY CHOUDHURANI IN RE.
Calcutta High Court · (1942) 10 ITR 199
Income Tax Act, 1961 — Section 24B, 6
High Courts19 Feb 1942
IN THE MATTER OF : BABU BROJENDRA KISHORE ROY CHAUDHURY.
Calcutta High Court · (1942) 10 ITR 419
High Courts18 Feb 1942
W.J. Younie and Others Vs Tulsiram Jankiram and Others
Calcutta High Court · AIR 1942 Cal 382
Contract Act, 1872 — Section 74