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Calcutta High Court judgments, 1942

238 judgments · page 11 of 12

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High Courts18 Feb 1942

Purna Chandra Chakrabarty and Others Vs Kalipada Roy and Another

Calcutta High Court · AIR 1942 Cal 386

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
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High Courts17 Feb 1942

Wahed Bux Waeshi Vs Fakharuddin Piracha

Calcutta High Court · AIR 1942 Cal 428a

Criminal Procedure Code, 1898 (CrPC) — Section 253(2)
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High Courts17 Feb 1942

Province of Bengal Vs Corporation of Calcutta

Calcutta High Court · AIR 1942 Cal 418

Calcutta Municipal Act, 1923 — Section 142
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High Courts17 Feb 1942

In Re: Thakurbhai Maganlal Desai

Calcutta High Court · AIR 1943 Cal 140a

Presidency Towns Insolvency Act, 1909 — Section 47, 55
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High Courts16 Feb 1942

Surendra Chandra Roy Choudhuri Vs Kumer Bimalendu Roy

Calcutta High Court · AIR 1943 Cal 252

Bengal Tenancy Act, 1885 — Section 22(2)
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High Courts13 Feb 1942

Moulvi Lutfar Rahaman and Another Vs Moulvi Waliur Rahaman and Others

Calcutta High Court · AIR 1943 Cal 59

Bengal Local Self-Government Act, 1885 — Section 28, 30(b)
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High Courts10 Feb 1942Allowed

Messrs. Derastulla Mullik and Co. Vs Messrs. Radha Krishna Dutta and Sons

Calcutta High Court · (1942) 02 CAL CK 0029

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High Courts06 Feb 1942

Naresh Chandra Gupta and Others Vs Lal Mamud Bhuiya and Another

Calcutta High Court · AIR 1942 Cal 379

Bengal Money Lenders Act, 1940 — Section 36
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High Courts06 Feb 1942

Sher Ali Mridha Vs Torap Ali and Others

Calcutta High Court · AIR 1942 Cal 407

Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts06 Feb 1942

Nilmoni Bhattacharjee Vs Chandra Madhub Ray and Others

Calcutta High Court · (1942) 02 CAL CK 0008

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High Courts04 Feb 1942

Kishorilal Marwari Vs Adhar Chandra Banerjee and Others

Calcutta High Court · AIR 1942 Cal 438

Evidence Act, 1872 — Section 35
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High Courts02 Feb 1942

In Re: Goods of Mrs. Lilian Singh (otherwise known as Mrs. Lila Singh)

Calcutta High Court · AIR 1943 Cal 19

Civil Procedure Code, 1908 (CPC) — Section 10, 141Court Fees Act, 1870 — Section 19I
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High Courts02 Feb 1942

Joychand Seraogi and Another Vs Shyama Charan Nath and Others

Calcutta High Court · AIR 1942 Cal 448

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High Courts30 Jan 1942

Tirtha Pada Dey and Another Vs Sk. Kabiruddin and Others

Calcutta High Court · AIR 1943 Cal 142

Bengal Money Lenders Act, 1940 — Section 36
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High Courts30 Jan 1942

Abdul Karim Master Vs Raj Chandra Ghose and Others

Calcutta High Court · AIR 1942 Cal 378

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High Courts29 Jan 1942

Emperor Vs Keamatali Sheikh and Others

Calcutta High Court · AIR 1942 Cal 426a

Penal Code, 1860 (IPC) — Section 302
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High Courts29 Jan 1942

Rajshahi Banking and Trading Corporation Ltd. Vs Surendra Nath Mitra

Calcutta High Court · AIR 1942 Cal 434

Criminal Procedure Code, 1898 (CrPC) — Section 476
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High Courts29 Jan 1942

Nrisingha Chandra Pal Chaudhury and Others Vs Sm. Kanaklata Dasi and Another

Calcutta High Court · AIR 1942 Cal 369a

Bengal Money Lenders Act, 1940 — Section 36, 36(1)
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High Courts20 Jan 1942

Makhan Lal Hazra Vs Sashi Bhusan Hazra and Another

Calcutta High Court · AIR 1942 Cal 435

Penal Code, 1860 (IPC) — Section 324
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High Courts16 Jan 1942

Hem Chandra Banerji Vs Abdur Rahaman

Calcutta High Court · AIR 1942 Cal 244

Criminal Procedure Code, 1898 (CrPC) — Section 147, 147(2)
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