High Courts16 Jan 1942
Sazawar Khan and Another Vs Satyendra Lal Chowdhury and Others
Calcutta High Court · AIR 1942 Cal 406
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Calcutta High Court judgments, 1942
238 judgments · page 12 of 12
High Courts16 Jan 1942
Suruchibala Ray Choudhurani Vs Suruj Mia and Others
Calcutta High Court · (1942) 01 CAL CK 0011
High Courts16 Jan 1942
Hem Chandra Banerji Vs Abdur Rahman
Calcutta High Court · (1955) CriLJ 161 : 46 CWN 452
Criminal Procedure Code, 1898 (CrPC) — Section 133, 147, 147(2)
High Courts15 Jan 1942
Rishi Haldar and Others Vs Monoranjan Pramanik
Calcutta High Court · AIR 1943 Cal 73
Penal Code, 1860 (IPC) — Section 143, 379
High Courts14 Jan 1942Allowed
Sita Nath Saha Vs Hari Rani Dasya and Others
Calcutta High Court · (1942) 01 CAL CK 0025
High Courts13 Jan 1942
Province of Bangal Vs Ram Chandra Bhotika and Others
Calcutta High Court · AIR 1944 Cal 247
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 18, 9
High Courts13 Jan 1942
Superintendent and Remembrancer of Legal Affairs Vs H.C. Patel
Calcutta High Court · AIR 1942 Cal 351
Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 109, 420
High Courts13 Jan 1942
Keshrimull and Others Vs Meghraj Basdeo
Calcutta High Court · AIR 1942 Cal 542
Arbitration Act, 1940 — Section 14(1)
High Courts09 Jan 1942Allowed
Dawoodayal Kothari Vs Shibnath Roy Busman and Others
Calcutta High Court · (1942) 01 CAL CK 0023
High Courts07 Jan 1942
Fazal Ahmed Choudhury Vs Etim Ali Choudhury
Calcutta High Court · AIR 1942 Cal 337
Bengal Agricultural Debtors Act, 1936 — Section 18(1), 25(3)
High Courts07 Jan 1942
Lilabati Debi Vs Ayesha Khatun and Another
Calcutta High Court · AIR 1942 Cal 466
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts06 Jan 1942Dismissed
Sarala Sundari Debi Chowdhurani and Another Vs Purna Chandra Bhattacharjya
Calcutta High Court · (1942) 01 CAL CK 0024
High Courts06 Jan 1942Dismissed
The Mahaluxmi Bank, Ltd., Chittagong Vs The Province of Bengal
Calcutta High Court · (1942) 01 CAL CK 0022
High Courts06 Jan 1942
Sarala Sundari Debi Chowdhurani and Another Vs Purna Chandra Bhattacharjya and Another
Calcutta High Court · AIR 1943 Cal 52
Bengal Tenancy Act, 1885 — Section 167, 167(1)
High Courts06 Jan 1942
Mati Lal Nag Vs Corporation of Calcutta
Calcutta High Court · AIR 1943 Cal 39
Calcutta Municipal Act, 1923 — Section 386(1)(b), 488
High Courts06 Jan 1942
Mohaluxmi Bank Ltd. Vs Province of Bengal
Calcutta High Court · AIR 1942 Cal 371
Forest Act, 1927 — Section 4
High Courts05 Jan 1942
Panchanan Das and Others Vs Ramendra Sundar Das and Others
Calcutta High Court · (1942) 01 CAL CK 0017
High Courts05 Jan 1942
Binjraj Maheswria and Others Vs Ramniwasdas Jalan and Others
Calcutta High Court · AIR 1943 Cal 89
Civil Procedure Code, 1908 (CPC) — Section 10