High Courts21 Dec 1897
Maharaja Bir Chunder Manickya Bahadoor Vs Nobin Chunder Dutt
Calcutta High Court · (1897) 12 CAL CK 0011
COURT ARCHIVE
Calcutta High Court judgments, 1897
281 judgments · page 1 of 15
High Courts21 Dec 1897
Corporation of Calcutta Vs Eastern Mortgage Agency Co., Ld.
Calcutta High Court · (1898) ILR (Cal) 483
Calcutta Municipal Consolidation Act, 1876 — Section 88Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts14 Dec 1897
Lutfur Rahman Nuskur Vs Municipal Ward Inspector
Calcutta High Court · (1898) ILR (Cal) 492
Calcutta Municipal Consolidation Act, 1876 — Section 381
High Courts14 Dec 1897
Dolegobind Chowdhry and Others Vs Dhanu Khan
Calcutta High Court · (1898) ILR (Cal) 559
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts14 Dec 1897
Subal Chunder Dey Vs Ram Kanai Sanyasi
Calcutta High Court · (1898) ILR (Cal) 628
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 448
High Courts14 Dec 1897
Lutfer Rahaman Naskar Vs The Calcutta Municipal Corporation
Calcutta High Court · (1897) 12 CAL CK 0001
High Courts09 Dec 1897
Pandit Charan Sirkar and another Vs Gangadhar Das and others
Calcutta High Court · (1897) 12 CAL CK 0009
High Courts08 Dec 1897Dismissed
Bindesri Naik Vs Gunga Sarun Sahu and others
Calcutta High Court · (1897) 12 CAL CK 0010
High Courts08 Dec 1897
Indra Nath Banerjee Vs Queen-Empress on the complaint of Matilal Mookerjee and Others
Calcutta High Court · (1898) ILR (Cal) 425
Criminal Procedure Code, 1898 (CrPC) — Section 13, 137
High Courts06 Dec 1897
Biru Mandal and Others Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 561
Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 143, 147
High Courts06 Dec 1897
Daitari Das Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 557
Criminal Procedure Code, 1898 (CrPC) — Section 35Penal Code, 1860 (IPC) — Section 409
High Courts01 Dec 1897
Fazil Howladar Vs Krishna Bundhoo Roy
Calcutta High Court · (1898) ILR (Cal) 580
High Courts01 Dec 1897Dismissed
Gupta Narain Das Vs Bijoya Sundari Debya
Calcutta High Court · (1897) 12 CAL CK 0006
High Courts26 Nov 1897
Harendra Lal Roy Vs Bindubashini Dassi and Others
Calcutta High Court · (1898) ILR (Cal) 305
Contract Act, 1872 — Section 69
High Courts26 Nov 1897Dismissed
Bindu Basini Dasi and others Vs Harendra Lal Roy Chowdhury
Calcutta High Court · (1897) 11 CAL CK 0004
High Courts25 Nov 1897Dismissed
Asmat Ali Vs Hasmat Khan and others
Calcutta High Court · (1897) 11 CAL CK 0011
High Courts25 Nov 1897
Basaraddi Sheikh Vs Enajaddi Maleah
Calcutta High Court · (1898) ILR (Cal) 298
English Conveyancing Act, 1881 — Section 7Transfer of Property Act, 1882 — Section 55(2)
High Courts23 Nov 1897Allowed
Nazir Mahomed Sirkar Vs Girish Chunder Chowdhuri
Calcutta High Court · (1897) 11 CAL CK 0006
High Courts22 Nov 1897Dismissed
Madhusudan Chackerbutty Vs Kailash Chunder Brahmachari, and on his death his heiress and legal representative Santomoni Debya
Calcutta High Court · (1897) 11 CAL CK 0003