High Courts19 Nov 1897Dismissed
Madhub Ram Vs Dayal Chunder Ghosh
Calcutta High Court · (1897) 11 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments, 1897
281 judgments · page 2 of 15
High Courts19 Nov 1897
Doyal Chand Ghose Vs Madhub Ram
Calcutta High Court · (1898) ILR (Cal) 445
Bengal Tenancy Act, 1885 — Section 72Transfer of Property Act, 1882 — Section 6
High Courts19 Nov 1897
Behary Lal Mookerjee and Another Vs Basarat Mandal and Others
Calcutta High Court · (1898) ILR (Cal) 289
Bengal Tenancy Act, 1885 — Section 62
High Courts17 Nov 1897Dismissed
Queen Empress Vs Bepin Behari Dev
Calcutta High Court · (1897) 11 CAL CK 0001
High Courts16 Nov 1897
The Legal Remembrancer Vs Bhairab Chandra Chuckerbutty and Others
Calcutta High Court · (1898) ILR (Cal) 727
Criminal Procedure Code, 1898 (CrPC) — Section 307, 526, 526(a), 526(e)
High Courts16 Nov 1897
Ram Chunder Boral Vs Jityandria Alias Foring Bhuttacharji
Calcutta High Court · (1897) 11 CAL CK 0005
High Courts29 Oct 1897
Choa Lal Dass Vs Anant Pershad Misser
Calcutta High Court · (1898) ILR (Cal) 233
High Courts27 Oct 1897
The Deputy Legal Remembrancer Vs Ahamad Ali
Calcutta High Court · (1897) 10 CAL CK 0006
High Courts23 Oct 1897
Queen-Empress Vs Har Chandra Chowdhury and Another
Calcutta High Court · (1898) ILR (Cal) 440
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts21 Oct 1897
The Deputy Legal-Remembrancer Vs Chena Nashya
Calcutta High Court · (1897) 10 CAL CK 0005
High Courts19 Oct 1897
Makund Ram and Others Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 432
High Courts15 Oct 1897
Preonath Dey and Others Vs Gobordhone Malo
Calcutta High Court · (1898) ILR (Cal) 278
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts28 Sept 1897
Goberdhone Chowkidar Vs Habibullah and Others
Calcutta High Court · (1897) 09 CAL CK 0007
High Courts23 Sept 1897
Ali Fakir Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 230
Criminal Procedure Code, 1898 (CrPC) — Section 418
High Courts21 Sept 1897
Durga Charan Mali Vs Nobin Chandra Sil
Calcutta High Court · (1898) ILR (Cal) 274
Penal Code, 1860 (IPC) — Section 183Village Chaukidari Act, 1870 — Section 26
High Courts15 Sept 1897
Nabi Baksh alias Ali Baksh Sheikh Vs Queen-Empress
Calcutta High Court · (1898) ILR (Cal) 416
Penal Code, 1860 (IPC) — Section 381
High Courts12 Sept 1897
Queen-Empress Vs Beni Madhav Chakravarti
Calcutta High Court · (1898) ILR (Cal) 275
Penal Code, 1860 (IPC) — Section 283
High Courts06 Sept 1897
Bindubashini Chaudhurani and Another Vs Srimati Jahnavi Chaudhurani
Calcutta High Court · 1 Ind. Cas. 150
Criminal Procedure Code, 1898 (CrPC) — Section 318Specific Relief Act, 1877 — Section 9
High Courts06 Sept 1897
K. M. Butt Vs F. C. K. Butt
Calcutta High Court · (1898) ILR (Cal) 222
Divorce Act, 1869 — Section 7
High Courts06 Sept 1897
Sarna Moyee Bewa Vs Secretary of State for India in Council
Calcutta High Court · (1898) ILR (Cal) 254
Succession Act, 1925 — Section 331