High Courts23 Dec 1960
MERCANTILE EXPRESS CO. (PRIVATE) LTD. Vs COMMISSIONER OF Income Tax, CALCUTTA, AND OTHERS.
Calcutta High Court · 66 CWN 535 : (1963) 47 ITR 125
Income Tax Act, 1961 — Section 10(4A), 66(2)
COURT ARCHIVE
Calcutta High Court judgments, 1960
294 judgments · page 1 of 15
High Courts23 Dec 1960Dismissed
Hoare Miller and Co. Ltd. Vs Union of India
Calcutta High Court · 65 CWN 1206
Constitution of India, 1950 — Article 19(1), 226, 232, 266, 283Evidence Act, 1872 — Section 45, 51, 57, 60
High Courts22 Dec 1960Dismissed
Laxmi Debi Loyalka Vs Messrs Frank Ross and Co. Ltd. and Another
Calcutta High Court · 65 CWN 167
West Bengal Premises Tenancy Act, 1956 — Section 16(3), 16(3), 3, 31, 36
High Courts22 Dec 1960Allowed
Sachindra Nath Chatterjee Vs The Official Trustee
Calcutta High Court · (1961) 1 CALLT 133 : 65 CWN 649 : (1962) 1 ILR (Cal) 159
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 13Companies Act, 1913 — Section 109, 109A, 120, 120(2), 3Companies Act, 1956 — Section 141
High Courts22 Dec 1960Allowed
The Asiatic Society Vs Corporation of Calcutta
Calcutta High Court · (1961) 2 ILR (Cal) 777
Calcutta Municipal Act, 1923 — Section 3(7)Calcutta Municipal Act, 1951 — Section 168, 183, 229, 5, 5(6)
High Courts21 Dec 1960Dismissed
Raghubar Narayan Singh, alias R.N. Singh Vs Pacific Bank Limited (In Liquidation) and Another
Calcutta High Court · 65 CWN 820
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts20 Dec 1960
GROSVENOR PLACE ESTATES LTD. Vs ROBERTS (INSPECTOR OF TAXES).
Calcutta High Court · (1963) 49 ITR 408
Income Tax Act, 1952 — Section 170, 172
High Courts19 Dec 1960
Messrs Pannalal Baktwarmall Vs Narayandas Deora
Calcutta High Court · 65 CWN 207 : (1961) 2 ILR (Cal) 757
West Bengal Premises Tenancy Act, 1956 — Section 10, 11, 11(2), 13(4), 13(5)
High Courts19 Dec 1960
Ranjit Kumar Maitra Vs The State
Calcutta High Court · (1961) CriLJ 218 : (1961) 2 ILR (Cal) 764
Penal Code, 1860 (IPC) — Section 420
High Courts15 Dec 1960
Marcel Rodrick Vs The State
Calcutta High Court · (1961) CriLJ 468
Constitution of India, 1950 — Article 134Foreigners Act, 1946 — Section 14
High Courts14 Dec 1960Dismissed
Panchanan Laha Vs Sudharani Laha
Calcutta High Court · (1961) 2 ILR (Cal) 751
Insurance Act, 1938 — Section 111, 2(2), 38, 38(1), 38(2)
High Courts13 Dec 1960
Mrs. H. Taylor and Others Vs Hiralall Roy Chowdhury
Calcutta High Court · 65 CWN 805
High Courts13 Dec 1960
WILKINS (INSPECTOR OF TAXES) Vs ROGERSON.
Calcutta High Court · (1963) 49 ITR 395
High Courts13 Dec 1960Dismissed
Haripada Das Vs Panchameswari Dasi
Calcutta High Court · (1961) 2 ILR (Cal) 746
Evidence Act, 1872 — Section 92, 92(2)
High Courts12 Dec 1960
Sankar Das Banerjee Vs Rash Behari Mokdal
Calcutta High Court · (1961) 2 ILR (Cal) 481
Bengal (Rural) Primary Education Act, 1930 — Section 34(3)Civil Procedure Code, 1908 (CPC) — Section 103
High Courts12 Dec 1960Dismissed
Biswanath Sinha and Others Vs Sudhir Kumar Banerji and Others
Calcutta High Court · AIR 1961 Cal 389 : 65 CWN 339
Calcutta Municipal Act, 1951 — Section 218, 219, 447Constitution of India, 1950 — Article 226
High Courts12 Dec 1960Allowed
Jeeban Jamini Devi and Others Vs Banku Behari Guin
Calcutta High Court · 65 CWN 799
High Courts09 Dec 1960
Burn and Co. Ltd. Vs Municipal Commissioners of Howrah Municipality.
Calcutta High Court · (1961) 2 ILR (Cal) 489
Calcutta Municipal Act, 1923 — Section 127(6), 141
High Courts07 Dec 1960
Gopeswar Setiar Vs Addl. Collector, Estates Acquisition, Maldah
Calcutta High Court · 66 CWN 511
West Bengal Estates Acquisition Act, 1953 — Section 44(2a), 45, 5, 6, 6(1)
High Courts07 Dec 1960
An1tendeanath Mitter Vs State of West Bengal
Calcutta High Court · (1961) 2 ILR (Cal) 493
Constitution of India, 1950 — Article 31West Bengal Land Development and Planning Act, 1948 — Section 2, 4, 6, 8, 8(1)