High Courts07 Dec 1960
An1tendeanath Mitter Vs State of West Bengal
Calcutta High Court · (1961) 2 ILR (Cal) 493
Constitution of India, 1950 — Article 31West Bengal Land Development and Planning Act, 1948 — Section 2, 4, 6, 8, 8(1)
COURT ARCHIVE
Calcutta High Court judgments, 1960
359 judgments · page 2 of 18
High Courts05 Dec 1960Dismissed
Shree Gopal Paper Mills Ltd. Vs Surendra K. Ganeshdas Malhotra
Calcutta High Court · AIR 1962 Cal 61
Contract Act, 1872 — Section 27
High Courts05 Dec 1960
Sudhir Kumar Gose Vs The State
Calcutta High Court · (1961) 2 ILR (Cal) 744
Criminal Procedure Code, 1898 (CrPC) — Section 346, 350(2), 427Penal Code, 1860 (IPC) — Section 147, 323
High Courts30 Nov 1960
Phanindra Chandra Shome Vs Union of India (UOI) and Others
Calcutta High Court · (1961) 2 LLJ 457
High Courts30 Nov 1960Dismissed
Sarkar Estates (Private) Ltd. Vs Kusumika Iron Works (Private) Ltd. and Others
Calcutta High Court · AIR 1961 Cal 439 : (1962) 32 CompCas 575
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Companies Act, 1956 — Section 434, 434(1), 51Evidence Act, 1872 — Section 114, 16
High Courts28 Nov 1960Dismissed
Lakshminarayan Ramniwas Vs Collector of Customs and Others
Calcutta High Court · AIR 1961 Cal 616 : (1961) CriLJ 635
Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 167(8), 89
High Courts25 Nov 1960
Jaman Shaw Vs Benoy Naskar
Calcutta High Court · (1961) 2 ILR (Cal) 472
Criminal Procedure Code, 1898 (CrPC) — Section 227, 247, 251, 251A, 259Penal Code, 1860 (IPC) — Section 147, 379, 390, 391, 395
High Courts22 Nov 1960
Sk. Hakimuddin Vs The Deputy Secretary, Govt. of West Bengal and Others
Calcutta High Court · AIR 1961 Cal 299 : 66 CWN 126
Citizenship Act, 1955 — Section 5(1)Citizenship Rules, 2009 — Rule 9Constitution of India, 1950 — Article 226
High Courts22 Nov 1960Dismissed
Kanai Lall Shaw Vs Bhattu Shaw
Calcutta High Court · AIR 1961 Cal 474 : 65 CWN 249
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Limitation Act, 1963 — Article 163
High Courts22 Nov 1960
Saifar and Others Vs State of West Bengal
Calcutta High Court · AIR 1962 Cal 133
Criminal Procedure (Amendment) Act, 1955 — Section 190(1), 251A
High Courts21 Nov 1960
Messrs Htkalal Ramkhmar Vs The State
Calcutta High Court · (1961) 2 ILR (Cal) 468
Prevention of Food Adulteration Act, 1954 — Section 11(1), 13, 13(2)
High Courts21 Nov 1960
Sugandha Pada Bhattacharjee Vs Nalini Mohan Mukherjee and Others
Calcutta High Court · AIR 1961 Cal 377 : (1961) 31 CompCas 283 : 65 CWN 110
Companies Act, 1956 — Section 610(2)
High Courts18 Nov 1960Dismissed
Rani Upadeyaya Vs K.K. Santra
Calcutta High Court · 65 CWN 349
Transfer of Property Act, 1882 — Section 108, 108(m)West Bengal Premises Tenancy Act, 1956 — Section 34, 34(4)
High Courts18 Nov 1960
Superintendent and Remembrancer of Legal Affairs, Govt. of West Bengal Vs Kshitish Chandra Roy and Others
Calcutta High Court · AIR 1962 Cal 189 : (1962) 1 CALLT 304 : (1961) 2 ILR (Cal) 462
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 253(2), 5(2), 502Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 13
High Courts17 Nov 1960Dismissed
Manick Chand Bagri Vs Chartered Bank and Another
Calcutta High Court · AIR 1961 Cal 653 : (1961) 1 CALLT 477 : (1961) 2 ILR (Cal) 730
Negotiable Instruments Act, 1881 (NI) — Section 26, 27, 33, 7
High Courts17 Nov 1960
Naib Transport (Private) Ltd. Vs Regional Transport Authority
Calcutta High Court · 65 CWN 1179 : (1962) 1 ILR (Cal) 183
Constitution of India, 1950 — Article 14, 160, 166, 166(1), 166(2)General Clauses Act, 1897 — Section 6Government of India Act, 1935 — Section 40, 40(1), 40(2)
High Courts17 Nov 1960
Sudhir Kumar Banerjee Vs Commissioner, Corporation of Calcutta
Calcutta High Court · 65 CWN 133 : (1961) 2 ILR (Cal) 718
Bengal General Clauses Act, 1899 — Section 25Calcutta Municipal Act, 1899 — Section 559(25)Calcutta Municipal Act, 1923 — Section 478(17)
High Courts16 Nov 1960
S.K. Jamaludin Vs State of West Bengal
Calcutta High Court · (1961) 2 ILR (Cal) 498
Land Acquisition Act, 1894 — Section 40West Bengal Land Development and Planning Act, 1948 — Section 2, 4, 6
High Courts16 Nov 1960
Chowringhee Sales Bureau Ltd. Vs State of West Bengal and Others
Calcutta High Court · AIR 1961 Cal 328 : 65 CWN 770 : (1961) 12 STC 535
Bengal Finance (Sales Tax) (Amendment) Act, 1950 — Section 2
High Courts15 Nov 1960Allowed
S.K. Ghosh Vs The State of West Bengal
Calcutta High Court · AIR 1967 Cal 615 : (1967) CriLJ 1627 : (1961) 2 ILR (Cal) 456