High Courts18 Dec 1903
Ramani Pershad Narain Singh Vs Mahanth Adaiya Gossain
Calcutta High Court · (1904) ILR (Cal) 380
Bengal Tenancy Act, 1885 — Section 106, 109A
COURT ARCHIVE
Calcutta High Court judgments, 1903
290 judgments · page 1 of 15
High Courts18 Dec 1903
Emperor on the prosecution of Hurjee Mull Vs Imam Ali Sircar
Calcutta High Court · (1903) 12 CAL CK 0010
High Courts18 Dec 1903
Baranashi Pershad Chowdhury and others Vs Johori Lal
Calcutta High Court · (1903) 12 CAL CK 0006
High Courts16 Dec 1903
Sahadev Ahir and others Vs The Emperor
Calcutta High Court · (1903) 12 CAL CK 0005
High Courts16 Dec 1903
Bhup Sing and others Vs The Emperor on the prosecution of Bhikho Rai
Calcutta High Court · (1903) 12 CAL CK 0001
High Courts15 Dec 1903
Hari Mohan Misser Vs Surendra Narain Singh
Calcutta High Court · (1904) ILR (Cal) 301
Court Fees Act, 1870 — Section 7
High Courts15 Dec 1903Dismissed
Dilchand Mahto alias Lootai Mahto and Others Vs Baijnath Singh and Others
Calcutta High Court · (1903) 12 CAL CK 0012
High Courts11 Dec 1903Dismissed
Purna Chundra Bakshi and Ram Brahmo Bakshi Vs Nobin Chandra Gangopadhya and others
Calcutta High Court · (1903) 12 CAL CK 0009
High Courts11 Dec 1903Dismissed
Peary Mohun Mondal and others Vs Radhika Mohun Hazra and others
Calcutta High Court · (1903) 12 CAL CK 0003
High Courts10 Dec 1903
Falkumari Vs Ghanshyam Misra
Calcutta High Court · (1904) ILR (Cal) 511
Court Fees Act, 1870 — Article 17
High Courts09 Dec 1903Dismissed
Nadhu Mandal and others Vs Kartick Mandal and others
Calcutta High Court · (1903) 12 CAL CK 0004
High Courts03 Dec 1903
Jogeshwar Roy and Benode Behary Mookerjee Vs Raj Narain Mitter
Calcutta High Court · (1904) ILR (Cal) 195
Limitation Act, 1877 — Section 19
High Courts02 Dec 1903
Deep Narain Singh Vs Dietert
Calcutta High Court · (1904) ILR (Cal) 274
English Arbitration Act, 1889 — Section 12
High Courts02 Dec 1903
Shaikh Khoda Buksh Vs Shaikh Tajuddin
Calcutta High Court · (1903) 12 CAL CK 0011
High Courts01 Dec 1903
Jagamba Goswamini Vs Ram Chandra Goswami
Calcutta High Court · (1904) ILR (Cal) 314
Limitation Act, 1963 — Section 10
High Courts30 Nov 1903
Hinga Bibee Vs Munna Bibee and Others
Calcutta High Court · (1904) ILR (Cal) 150
Civil Procedure Code, 1908 (CPC) — Section 102, 103
High Courts30 Nov 1903Dismissed
Ismail Khan Mahomed Vs Srimutty Mrinmoyi Dassi
Calcutta High Court · (1903) 11 CAL CK 0001
High Courts27 Nov 1903
Jagun Proshad and Others Vs Posun Sahoo and Others
Calcutta High Court · (1903) 11 CAL CK 0008
High Courts25 Nov 1903
Gunundra Prosad Vs Baijnath Singh
Calcutta High Court · (1904) ILR (Cal) 370
Transfer of Property Act, 1882 — Section 101