High Courts28 Aug 1903Allowed
Nawab Syed Amir Hossain Khan Bahadur and others Vs Tulsi Dass
Calcutta High Court · (1903) 08 CAL CK 0009
COURT ARCHIVE
Calcutta High Court judgments, 1903
290 judgments · page 3 of 15
High Courts27 Aug 1903
Nageshwar Prosad Singh Vs Rudra Prokash Singh
Calcutta High Court · (1904) ILR (Cal) 210
Lunacy Act, 1912 — Section 23
High Courts27 Aug 1903
Narsingh Das Vs Ajodhya Prosad Sukul
Calcutta High Court · (1904) ILR (Cal) 203
High Courts25 Aug 1903
Durga Nath Pramanik Vs Chintamoni Dassi
Calcutta High Court · (1904) ILR (Cal) 214
High Courts24 Aug 1903
Jung Bahadur Vs Mahadeo Prosad
Calcutta High Court · (1904) ILR (Cal) 207
Criminal Procedure Code, 1898 (CrPC) — Section 103
High Courts24 Aug 1903
Wali Ahmed Chowdhry Vs Tota Meah Chowdhry
Calcutta High Court · (1904) ILR (Cal) 397
High Courts24 Aug 1903Dismissed
Jogendra Nath Ghosh Vs Paban Chandra Ghosh
Calcutta High Court · (1903) 08 CAL CK 0002
High Courts21 Aug 1903
Isab Mondal and Others Vs The Emperor
Calcutta High Court · (1903) 08 CAL CK 0012
High Courts20 Aug 1903Dismissed
Gosto Behary Sardar Vs Hari Mohan Adak
Calcutta High Court · (1903) 08 CAL CK 0008
High Courts20 Aug 1903Dismissed
Shubhadra Dassya and another Vs Chandra Kumar Nag and others
Calcutta High Court · (1903) 08 CAL CK 0003
High Courts19 Aug 1903
Kishori Lal Goswami Vs Rakhal Das Banerjee
Calcutta High Court · (1904) ILR (Cal) 155
High Courts19 Aug 1903
F. Reddaway and Co., Ltd. Vs Schroder Smidt and Co.
Calcutta High Court · (1903) 08 CAL CK 0010
High Courts19 Aug 1903
Gobinda Chandra Shaha Vs Hemanta Kumari Debi
Calcutta High Court · (1904) ILR (Cal) 159
Public Demands Recovery Act — Section 8
High Courts18 Aug 1903Dismissed
Bidhoo Bhusan Palit Vs Beny Madhab Mazumdar and Others
Calcutta High Court · (1903) 08 CAL CK 0013
High Courts17 Aug 1903
Gopi Nath Chowdhry Vs Benode Lal Roy Chowdhry
Calcutta High Court · (1904) ILR (Cal) 162
High Courts14 Aug 1903
Debendra Nath Biswas Vs Hem Chandra Roy
Calcutta High Court · (1904) ILR (Cal) 253
High Courts14 Aug 1903
Fatima Bibee Vs Ahmad Baksh
Calcutta High Court · (1904) ILR (Cal) 319
Transfer of Property Act, 1882 — Section 123
High Courts14 Aug 1903
Mohesh Chandra Banerji Vs Prosanna Lal Singh
Calcutta High Court · (1904) ILR (Cal) 83