High Courts14 Aug 1903Allowed
Debendra Nath Biswas and Another Vs Radhika Charan Sen and Others
Calcutta High Court · (1903) 08 CAL CK 0004
COURT ARCHIVE
Calcutta High Court judgments, 1903
290 judgments · page 4 of 15
High Courts13 Aug 1903
Girjanath Ray Chaudhuri and Others Vs Surendra Nath Ray Chaudhuri and Others
Calcutta High Court · 16 Ind. Cas. 84
High Courts11 Aug 1903
Emperor Vs Jogeshwar Passi
Calcutta High Court · (1904) ILR (Cal) 1
Coroners Act, 1871 — Section 24, 27Criminal Procedure Code, 1898 (CrPC) — Section 215, 432Penal Code, 1860 (IPC) — Section 304A
High Courts06 Aug 1903
Nuzhatuddowla Abbas Hossein Vs Mirza Kurratulain
Calcutta High Court · (1904) ILR (Cal) 186
High Courts05 Aug 1903
Jagadindra Nath (Sic) Vs Chandra Nath Pod(Sic)
Calcutta High Court · (1904) ILR (Cal) 242
Contract Act, 1872 — Section 129
High Courts30 Jul 1903
Shyam Sundar Lal Vs Bajpai Jainarayan
Calcutta High Court · (1903) 07 CAL CK 0024
High Courts29 Jul 1903
Bijoyendra Lall Mitter Vs The Emperor
Calcutta High Court · (1903) 07 CAL CK 0019
High Courts28 Jul 1903Dismissed
J. Winterscale Vs Sarat Chandra Banerjee
Calcutta High Court · (1903) 07 CAL CK 0016
High Courts28 Jul 1903Allowed
Debi Doyal Sahoo and Others Vs Thakurai Bhan Pertap Singh and Others
Calcutta High Court · (1903) 07 CAL CK 0002
High Courts24 Jul 1903Allowed
Gopal Chandra Neogy Vs Bigoo Mistry and Others
Calcutta High Court · (1903) 07 CAL CK 0009
High Courts21 Jul 1903
Madhu Sudan Das Gupta Vs Sasti Prosad Nandy
Calcutta High Court · (1903) 07 CAL CK 0006
High Courts17 Jul 1903Dismissed
Noni Lal Sett Vs The Corporation of Calcutta
Calcutta High Court · (1903) 07 CAL CK 0014
High Courts17 Jul 1903Dismissed
Budhu Mandal Vs Maliat Mandal
Calcutta High Court · (1903) 07 CAL CK 0007
High Courts13 Jul 1903
In Re: Application of a Vakil of The Appellate Side
Calcutta High Court · (1903) 07 CAL CK 0013
High Courts13 Jul 1903
Sarat Chandra Singh Vs Brojo Lal Mukerji
Calcutta High Court · (1903) 07 CAL CK 0012
High Courts11 Jul 1903
Dhondhai Singh Vs Follet
Calcutta High Court · (1904) ILR (Cal) 48
Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 9
High Courts10 Jul 1903
Pran Krishna Saha and others Vs The Emperor
Calcutta High Court · (1903) 07 CAL CK 0008