COURT ARCHIVE
Calcutta High Court judgments, 1903
290 judgments · page 6 of 15
High Courts24 Jun 1903
Dacca Loan Office Company Vs Ananda Chandra Roy
Calcutta High Court · (1904) ILR (Cal) 106
Companies Act, 1956 — Section 131, 169
High Courts19 Jun 1903
Walian Vs Banke Behari Pershad Singh
Calcutta High Court · (1903) 06 CAL CK 0030
High Courts19 Jun 1903
Kali Prosad Chatterjee Vs Bhuban Mohini Dasi
Calcutta High Court · (1903) 06 CAL CK 0012
High Courts18 Jun 1903Dismissed
Abdul Hamid Mian and others Vs Kiran Chandra Roy and others
Calcutta High Court · (1903) 06 CAL CK 0006
High Courts18 Jun 1903
Nemai Chundra Ghose Vs Ajahar Chowdhury and Others
Calcutta High Court · (1903) 06 CAL CK 0005
High Courts17 Jun 1903
Kusum Kumari Roy Vs Satya Ranjan Das
Calcutta High Court · (1903) 06 CAL CK 0018
High Courts17 Jun 1903
Emperor Vs Banka Behari Banik (in Jail)
Calcutta High Court · (1903) 06 CAL CK 0016
High Courts16 Jun 1903Dismissed
Jogesh Chunder Bandopadhya Vs Jonabali Bepari and others
Calcutta High Court · (1903) 06 CAL CK 0042
High Courts16 Jun 1903Dismissed
Jogesh Chandra Banerjee Vs Nrityakali Dbbi
Calcutta High Court · (1903) 06 CAL CK 0037
High Courts16 Jun 1903Dismissed
Bijoy Gopal Mukerji Vs Nil Ratan Mukerji
Calcutta High Court · (1903) 06 CAL CK 0021
High Courts16 Jun 1903Dismissed
Sarat Chandra Dey Chowdhury and Another Vs Brojeshwari Dassi
Calcutta High Court · (1903) 06 CAL CK 0001
High Courts12 Jun 1903Dismissed
Dinendra Narain Roy Vs Tituram Mukerjee
Calcutta High Court · (1903) 06 CAL CK 0040