High Courts29 May 1903Allowed
Dina Nath Mitter Vs Bejoy Krishna Das and others
Calcutta High Court · (1903) 05 CAL CK 0022
COURT ARCHIVE
Calcutta High Court judgments, 1903
290 judgments · page 8 of 15
High Courts26 May 1903
Taran Singh Hazari Vs Ramratan Tewari
Calcutta High Court · (1904) ILR (Cal) 89
Court of Wards Act — Section 27, 35, 6
High Courts22 May 1903
Harek Chand Babu and Others Vs Bishun Chandra Banerjee and Another
Calcutta High Court · (1903) 05 CAL CK 0001
High Courts21 May 1903
The Emperor Vs Keso Singh and others
Calcutta High Court · (1903) 05 CAL CK 0043
High Courts21 May 1903
W.R. Fink Vs The Corporation of Calcutta
Calcutta High Court · (1903) 05 CAL CK 0038
High Courts21 May 1903Dismissed
Parashmoni Dassi Vs Nabokishore Lahiri
Calcutta High Court · (1903) 05 CAL CK 0029
High Courts21 May 1903Dismissed
Fakir Chandra Dutta and others Vs Messrs. Gisborne and Co.
Calcutta High Court · (1903) 05 CAL CK 0023
High Courts21 May 1903Dismissed
Srimutty Poresh Moni Dassya Vs Nobo Kishore Lahiri and others
Calcutta High Court · (1903) 05 CAL CK 0006
High Courts21 May 1903
King-Emperor Vs Basiruddin Mollah and Manik Mollah and Another
Calcutta High Court · (1903) 05 CAL CK 0002
High Courts20 May 1903Dismissed
Prosanna Kumar Guha Vs Bani Kanta Bhattacharjee
Calcutta High Court · (1903) 05 CAL CK 0019
High Courts20 May 1903Dismissed
Upendra Chandra Mitter Vs Tara Prosanna Mukerjee
Calcutta High Court · (1903) 05 CAL CK 0010
High Courts19 May 1903
Moti Lal Pal Vs The Corporation of Calcutta
Calcutta High Court · (1903) 05 CAL CK 0013
High Courts15 May 1903Dismissed
Mahammad Yusufuddin Vs Secretary of State for India
Calcutta High Court · (1903) 05 CAL CK 0041
High Courts15 May 1903Dismissed
Ketu Das Vs Surendra Nath Sinha and others
Calcutta High Court · (1903) 05 CAL CK 0034
High Courts15 May 1903
Rameshwar Proshad Singh Vs Lachmi Prosad Singh
Calcutta High Court · (1904) ILR (Cal) 111
High Courts15 May 1903Dismissed
Shriram Rupram Vs Madangopal Gowardhan
Calcutta High Court · (1903) 05 CAL CK 0018