COURT ARCHIVE
Calcutta High Court judgments, 1903
290 judgments · page 10 of 15
High Courts01 May 1903
Birendra Lal Bhaduri Vs The Emperor
Calcutta High Court · (1903) 05 CAL CK 0004
High Courts30 Apr 1903
Srimati Punnabati Dai Vs Rajah Pudmanund Singh Bahadur and others
Calcutta High Court · (1903) 04 CAL CK 0024
High Courts30 Apr 1903
Mathura Mohan Pal and Others Vs Amiruddi Shilaloo
Calcutta High Court · (1903) 04 CAL CK 0004
High Courts29 Apr 1903Allowed
Balkishen Das Vs Ram Narain Sahu
Calcutta High Court · (1903) 04 CAL CK 0003
High Courts27 Apr 1903Allowed
Purna Chandra Chukravarti Vs Surojinee Dabee and others
Calcutta High Court · (1903) 04 CAL CK 0014
High Courts23 Apr 1903Dismissed
Ram Mohan Mohish Vs Badan Barai and Others
Calcutta High Court · (1903) 04 CAL CK 0001
High Courts22 Apr 1903Dismissed
Fazlur Rahim Abu Ahmud Vs Mahomed Obedul Azim Abu Ahsan
Calcutta High Court · (1903) 04 CAL CK 0008
High Courts20 Apr 1903
Ali Mohammad Bepari Vs Nayan Rajah Bhuiya
Calcutta High Court · 13 Ind. Cas. 912
Bengal Tenancy Act, 1885 — Section 85
High Courts17 Apr 1903Dismissed
Komaruddi Vs Sreenath Chowdhury
Calcutta High Court · (1903) 04 CAL CK 0019
High Courts17 Apr 1903
Chaitanna Maitee and Another Vs Halodhur Maitee
Calcutta High Court · (1903) 04 CAL CK 0016
High Courts16 Apr 1903Dismissed
Nritta Kumari Dassi Vs Puddomoni Bewah
Calcutta High Court · (1903) 04 CAL CK 0023
High Courts16 Apr 1903Dismissed
Kali Prosunno Bose and Others Vs Krishna Chandra and Others
Calcutta High Court · (1903) 04 CAL CK 0017
High Courts16 Apr 1903Dismissed
Amiruddi Bepari Vs Bahadoor Khan
Calcutta High Court · (1903) 04 CAL CK 0002
High Courts15 Apr 1903
Gobind Chandra Pal and Others Vs Hamidulla Bhuian and Others
Calcutta High Court · (1903) 04 CAL CK 0005
High Courts06 Apr 1903
Krishna Chandra Datta Chowdhury Vs Khiran (Miran in book) Bajania and Others
Calcutta High Court · (1903) 04 CAL CK 0025