High Courts06 Apr 1903Allowed
Troylokya Nath Bose Vs Jyoti Prokash Nandl
Calcutta High Court · (1903) 04 CAL CK 0006
COURT ARCHIVE
Calcutta High Court judgments, 1903
290 judgments · page 11 of 15
High Courts03 Apr 1903
Durga Churn Law and others Vs Kala Chand Biswas and others
Calcutta High Court · (1903) 04 CAL CK 0020
High Courts03 Apr 1903
Jadub Laul Roy Choudhury Vs Srimutty Khemankari Debya and Others
Calcutta High Court · (1903) 04 CAL CK 0018
High Courts02 Apr 1903Dismissed
Edith Jane Ramsay Vs Ellen Thomas Boyle and William MoCormac Boyle
Calcutta High Court · (1903) 04 CAL CK 0015
High Courts02 Apr 1903Dismissed
Ram Lal Shookool and others Vs Akhoy Charan Mitter Ram Lal Shookool Vs Chandra Kant Sen
Calcutta High Court · (1903) 04 CAL CK 0007
High Courts01 Apr 1903Dismissed
Narsingh Dyal Sahu Vs Ram Narain Singh
Calcutta High Court · (1903) 04 CAL CK 0022
High Courts01 Apr 1903Allowed
Mahomed Ali Amjad Khan Vs Secretary, of State for India
Calcutta High Court · (1903) 04 CAL CK 0011
High Courts31 Mar 1903
Surendra Keshub Roy Vs Khetter Krishto Mitter
Calcutta High Court · (1903) 03 CAL CK 0032
High Courts31 Mar 1903Dismissed
Abdul Hakim Vs Latifunnessa Khatun
Calcutta High Court · (1903) 03 CAL CK 0026
High Courts31 Mar 1903Dismissed
Abdul Hakim Vs Abdul Rohim and another
Calcutta High Court · (1903) 03 CAL CK 0020
High Courts30 Mar 1903
Debendra Narain Roy Vs Ramtaran Banerjee
Calcutta High Court · (1903) 03 CAL CK 0037
High Courts30 Mar 1903Dismissed
Kiron Chunder Roy Vs Naimuddi Talukdar
Calcutta High Court · (1903) 03 CAL CK 0034
High Courts30 Mar 1903
Brojendra Kumar Roy Chowdry Vs Gopi Mohan Roy Chowdry and others
Calcutta High Court · (1903) 03 CAL CK 0009
High Courts27 Mar 1903Dismissed
Pasupati Nath Bose Vs Nando Lal Bose
Calcutta High Court · (1903) 03 CAL CK 0023
High Courts27 Mar 1903Allowed
Mohim Chandra Bhuttacharjee Vs Ram Lochan Dey
Calcutta High Court · (1903) 03 CAL CK 0019
High Courts26 Mar 1903Allowed
Maharaja Radha Kishore Manikya Bahadur Vs Sreemutty Ananda Pria and Others
Calcutta High Court · (1903) 03 CAL CK 0027
High Courts25 Mar 1903Dismissed
Harish Chandra Tewary Vs Chandpore Company Limited
Calcutta High Court · (1903) 03 CAL CK 0024
High Courts24 Mar 1903Dismissed
Ram Nath Tarkaratna Bhattacharjee Vs Gopal Chandra Sankar
Calcutta High Court · (1903) 03 CAL CK 0029