High Courts04 Mar 1903Dismissed
Jiban Krishna Roy Vs Brojo Lal Sen
Calcutta High Court · (1903) 03 CAL CK 0018
COURT ARCHIVE
Calcutta High Court judgments, 1903
290 judgments · page 13 of 15
High Courts04 Mar 1903
Asghar Reza Khan Vs Mahomed Mehdi Hossein Khan
Calcutta High Court · (1903) 03 CAL CK 0017
High Courts04 Mar 1903Allowed
Ganga Ram Marwari Vs Jaiballav Narain Singh
Calcutta High Court · (1903) 03 CAL CK 0015
High Courts04 Mar 1903
Prosunno Kumar Sen Vs Mahabharat Saha and Others
Calcutta High Court · (1903) 03 CAL CK 0014
High Courts01 Mar 1903Dismissed
Surendra Nath Sarma Vs Rai Mohan Das
Calcutta High Court · (1903) 03 CAL CK 0012
High Courts27 Feb 1903
Lokenath Patra Vs Sanyasi Charan Manna
Calcutta High Court · (1903) 02 CAL CK 0003
High Courts25 Feb 1903
Deno Bundhu Nundy Vs Hari Mati Dassee
Calcutta High Court · (1904) ILR (Cal) 480
Specific Relief Act, 1877 — Section 56
High Courts25 Feb 1903Dismissed
Benode Behary Mookerjee Vs Raj Narain Mitter
Calcutta High Court · (1903) 02 CAL CK 0004
High Courts24 Feb 1903Dismissed
Ram Kamal Shaha Vs Ahmad Ali
Calcutta High Court · (1903) 02 CAL CK 0013
High Courts23 Feb 1903
In Re: Reference Under the Indian Stamp Act, 1899
Calcutta High Court · (1903) 02 CAL CK 0014
High Courts23 Feb 1903Dismissed
Ganga Prosad Vs Raj Coomar Singh
Calcutta High Court · (1903) 02 CAL CK 0006
High Courts19 Feb 1903
Gopinath Patnaik Vs Narain Das Banerjee
Calcutta High Court · (1903) 02 CAL CK 0007
High Courts13 Feb 1903
Ram Dayal Bagria and others Vs Shiva Lakshman Bhakat
Calcutta High Court · (1903) 02 CAL CK 0018
High Courts13 Feb 1903Allowed
Gonesh Das Bagria Vs Shiva Lakshman Bhakat
Calcutta High Court · (1903) 02 CAL CK 0008
High Courts13 Feb 1903Dismissed
Radha Nath Singh Vs Chandi Charan Singh
Calcutta High Court · (1903) 02 CAL CK 0002
High Courts13 Feb 1903Allowed
Bhupati Ram Vs Sourendra Mohun Tagore
Calcutta High Court · (1903) 02 CAL CK 0001
High Courts11 Feb 1903
Garling Vs Secretary of State for India
Calcutta High Court · (1903) 02 CAL CK 0011