High Courts22 Dec 1938Dismissed
Guru Charan Namasudra Vs Mahendra Chandra Pal and Others
Calcutta High Court · (1938) 12 CAL CK 0025
COURT ARCHIVE
Calcutta High Court judgments, 1938
332 judgments · page 1 of 17
High Courts22 Dec 1938
Sm. Indubala Devi Vs Satchid Prosad
Calcutta High Court · AIR 1939 Cal 333
Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(8)
High Courts21 Dec 1938
Suradhani Debya Choudhurani Vs Raja Jagat Kishore Acharya Choudhury and Others
Calcutta High Court · AIR 1939 Cal 379
High Courts20 Dec 1938
Syed Abdul Jalil and Others Vs Emperor
Calcutta High Court · AIR 1939 Cal 539
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts20 Dec 1938
Pasupati Karmakar Vs Emperor
Calcutta High Court · AIR 1939 Cal 528
Bengal Embankment Act, 1882 — Section 76(b)
High Courts19 Dec 1938
In Re: Goods of Nani Lal Das
Calcutta High Court · AIR 1939 Cal 737
Succession Act, 1925 — Section 256, 291(1)
High Courts16 Dec 1938
Sk. Badal Ali Vs Emperor
Calcutta High Court · AIR 1939 Cal 304
Criminal Procedure Code, 1898 (CrPC) — Section 539B
High Courts16 Dec 1938
Gurmukh Rai Ghanasyamdas, Firm Vs E.F. Lawson, Manager, Morongibagan Tea Estate and Others
Calcutta High Court · AIR 1939 Cal 316
Civil Procedure Code, 1908 (CPC) — Section 115, 145
High Courts16 Dec 1938Allowed
Maulvi Mahammad Nabibaksh Vs Abdul Based Chaudhury
Calcutta High Court · (1938) 12 CAL CK 0006
High Courts15 Dec 1938
Nur Mia and Another Vs Noakhali Nath Bank Ltd.
Calcutta High Court · AIR 1939 Cal 298
Bengal Agricultural Debtors Act, 1936 — Section 34, 8Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1
High Courts15 Dec 1938
Raghubir Singh Chetri Vs Tezpur Local Board and Another
Calcutta High Court · AIR 1939 Cal 587
High Courts15 Dec 1938Dismissed
Ata-Ul-Huq, Official Receiver, Rawalpindi Vs Sk. Md. Ramjan
Calcutta High Court · (1938) 12 CAL CK 0008
High Courts13 Dec 1938
Kali Charan Sardar Vs Adhar Mandal and Others
Calcutta High Court · AIR 1939 Cal 274
Penal Code, 1860 (IPC) — Section 147, 323
High Courts13 Dec 1938Dismissed
Khajeh Sayedulla and Others Vs Nowab K. Habibulla and Others
Calcutta High Court · (1938) 12 CAL CK 0026
High Courts13 Dec 1938
Nanda Ghosh and Others Vs Emperor
Calcutta High Court · AIR 1939 Cal 321
Penal Code, 1860 (IPC) — Section 109, 346, 366
High Courts09 Dec 1938
Jamini Kanta Ghose Vs Bhabanath Jaisi Barman
Calcutta High Court · AIR 1939 Cal 273
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 211
High Courts09 Dec 1938
Ebrahim Mondal and Others Vs Emperor
Calcutta High Court · AIR 1939 Cal 330
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 366, 457
High Courts09 Dec 1938
Kangali Molla Vs Emperor
Calcutta High Court · AIR 1939 Cal 340
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 182
High Courts08 Dec 1938
Muradan Sardar Vs Secretary of State
Calcutta High Court · AIR 1939 Cal 313
Limitation Act, 1963 — Section 5Provincial Insolvency Act, 1920 — Section 78, 9