High Courts29 Nov 1938
Benode Behari Dhar Vs The Corporation of Calcutta
Calcutta High Court · (1938) 11 CAL CK 0010
COURT ARCHIVE
Calcutta High Court judgments, 1938
332 judgments · page 3 of 17
High Courts22 Nov 1938Dismissed
Ram Lal Dutta Sarkar Vs Dhirendra Nath Roy and Others
Calcutta High Court · (1938) 11 CAL CK 0019
High Courts22 Nov 1938
Monoranjan Chatterjee and Another Vs Pyari Mohan De and Others
Calcutta High Court · (1938) 11 CAL CK 0003
High Courts21 Nov 1938
Mon Mohan Bhattacharjee and Others Vs Bidhu Bhusan Dutta and Others
Calcutta High Court · AIR 1939 Cal 460
Transfer of Property Act, 1882 — Section 6, 6(e)
High Courts21 Nov 1938Dismissed
Tikandas Mohunt Vs Ram Kishore Das Mohant
Calcutta High Court · (1938) 11 CAL CK 0004
High Courts18 Nov 1938
Kanji Valji Vs Kalidas Thakursay
Calcutta High Court · AIR 1939 Cal 413
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Nov 1938Dismissed
Bhramar Singh Nahar and Others Vs Umesh Chandra Das Barman
Calcutta High Court · (1938) 11 CAL CK 0021
High Courts16 Nov 1938Dismissed
Promode Kumar Banerjee Vs Sm. Kusum Kamini Dassya
Calcutta High Court · (1938) 11 CAL CK 0006
High Courts16 Nov 1938
John Minas Apcar Vs Louis Caird Malchus
Calcutta High Court · AIR 1939 Cal 473
Contract Act, 1872 — Section 17, 17(1), 19
High Courts15 Nov 1938
Debendra Nath Das and Others Vs Sasi Bhusan Das and Others
Calcutta High Court · AIR 1939 Cal 272
Bengal Tenancy Act, 1885 — Section 146A, 146B, 170
High Courts14 Nov 1938Dismissed
East Indian Railway Administration Vs Minaram Dosad
Calcutta High Court · (1938) 11 CAL CK 0018
High Courts11 Nov 1938
Kailash Chandra Bhaumic Vs Ram Kanai Chakravarti and Others
Calcutta High Court · AIR 1939 Cal 177
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts11 Nov 1938
Sm. Kiran Bala Saha Vs Sm. Suniti Prova Saha and Others
Calcutta High Court · AIR 1939 Cal 146
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts11 Nov 1938
Lakshmi Narayan Sukhani Vs Nand Kishore Darnal
Calcutta High Court · (1938) 11 CAL CK 0024
High Courts11 Nov 1938
Reza Ali Wahshat Vs Dwaraka Pershad Saraf
Calcutta High Court · AIR 1939 Cal 158
Criminal Procedure Code, 1898 (CrPC) — Section 520
High Courts11 Nov 1938
Municipal Commissioners Vs Anukul Chandra Maitra and Others
Calcutta High Court · AIR 1939 Cal 79
Bengal Municipal Act, 1932 — Section 15
High Courts11 Nov 1938
Jogendra Nath Chakravarti Vs New Bengal Bank Ltd.
Calcutta High Court · AIR 1939 Cal 63